ITAT Bangalore Bench
18,481 judgments
M/S. PARIMALA AGRO FOODS & FEEDS (P) LTD.,,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, , SHIVAMOGGA
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
MOHD. ASADULLA,BANGALORE vs ACIT, BANGALORE
NAGARAJ GOWDANAHALLI RAMAPPA ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. CENTRE FOR URBAN RURAL DEVELOPMENT SOCIETY,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-1 , BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. TSO JHE KHANGSAR CHARITY HOSPITAL SOCIETY,MYSURU vs INCOME TAX OFFICER, EXEMPTION, WARD-1, , MYSURU
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHREE LAKSHMI MAHILA SOUHARDA CREDIT CO OPERATIVE LIMITED ,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. MOODBIDRI CO-OPERATIVE SERVICE BANK LIMITED,MOODBIDRI vs PR. COMMISSIONER OF INCOME TAX, PANAJI-GOA INCOME-TAX OFFICER, WARD-2(1), MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
HGC GLOBAL COMMUNICATIONS LIMITED,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
M/S. GANESH JEWELLERS,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President)
SANDEEP REDDY YARABAKA CHENCHU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SHRI. RAHUL UDAYASHANKAR ,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-2(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member)
MARVELL INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
K R MADHUSUDAN HUF,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(2), BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SRI. HANUMANTAPPA GIRIYAPUR MANJUNATHA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), BANGALORE vs VALDEL INVESTMENTS PRIVATE LIMITED, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. PANE MANGALORE RSS BANK ,BANTWAL vs INCOME TAX OFFICE, WARD-2(1), MANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SRI KALIKA PARAMESWARI CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SRI KALIKA PARAMESHWARI CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SRI KALIKA PARAMESHWARI CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
