ITAT Bangalore Bench

18,481 judgments

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7.1.1, BENGALURU vs VISSKAN AVIATION PRIVATE LIMITED, BENGALURU

ITA 728/BANG/2023[2019]Status: Disposed18/1/2024

SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

AMBICAA SALES CORPORATION ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX BENGALURU - 5, BENGALURU

ITA 726/BANG/2023[2014-15]Status: Disposed18/1/2024AY 2014-15

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. MANDYA KRISHIK SARVODAYA TRUST,MANDYA vs INCOME TAX OFFICER, WARD-1, & TPS, MANDYA

ITA 1121/BANG/2023[2022-23]Status: Disposed18/1/2024AY 2022-23

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

VDB INFRA AND REALTY PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-7(1)(4), BANGALORE

ITA 1017/BANG/2023[2017-18]Status: Disposed18/1/2024AY 2017-18

SRI. RAMACHANDRA SURESH,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(8), BENGALURU

ITA 1014/BANG/2023[2017-18]Status: Disposed18/1/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

M/S. GOVERNMENT TOOL ROOM AND TRAINING CENTRE,BENGALURU vs INCOME-TAX OFFICER, EXEMPTION WARD-1, BENGALURU

ITA 1013/BANG/2023[2021-22]Status: Disposed18/1/2024AY 2021-22

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

SANTHOOR UMESH MALLYA NIRMALA,MANGALORE vs INCOME TAX OFFICER, WARD-2(1), MANGALURU

ITA 1011/BANG/2023[2016-17]Status: Disposed18/1/2024AY 2016-17

SHRI LAXMI PRASAD SAHU (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

SHRI. ANAND ,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4), BANGALORE

ITA 999/BANG/2023[2012-13]Status: Disposed17/1/2024AY 2012-13

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

SRI. ANAND,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4), BANGALORE

ITA 998/BANG/2023[2011-12]Status: Disposed17/1/2024AY 2011-12

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

THE IDEAL HOMES CO-OPERATIVE BUILDING SOCIETY LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE3(1)(1), BANGALORE

ITA 921/BANG/2023[2020-21]Status: Disposed17/1/2024AY 2020-21

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

AMBIKA GHORPADE,BELLARY vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BELLARY

ITA 906/BANG/2023[2014-15]Status: Disposed17/1/2024AY 2014-15

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

M/S. PANJOS BUILDERS PVT LTD., ,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE

ITA 434/BANG/2023[2007-08]Status: Disposed17/1/2024AY 2007-08

SHRI CHANDRA POOJARI (Accountant Member), SMT. MADHUMITA ROY (Judicial Member)

SHRI. ANAND ,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4), BANGALORE

ITA 1144/BANG/2023[2013-14]Status: Disposed17/1/2024AY 2013-14

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

VINAY SURESHBABU ILLUR,BAGALKOT vs INCOME TAX OFFICER, WARD 1, BAGALKOT, BAGALKOT

ITA 1118/BANG/2023[2017-18]Status: Disposed17/1/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

TOWN VIVIDODDESHA SAHAKARI BHANDARA NIYAMITHA,TUMKURU vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR

ITA 1089/BANG/2023[2014-15]Status: Disposed17/1/2024AY 2014-15

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

MANGALAGIRI TULASI,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(2), BANGALORE

ITA 1009/BANG/2023[2012-13]Status: Disposed17/1/2024AY 2012-13

SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

SHRI. RAJESH LAXMIKANTH VARNERKAR,MANGALORE vs INCOME-TAX OFFICER, WARD-2(1), MANGALURU

ITA 1004/BANG/2023[2014-15]Status: Disposed17/1/2024AY 2014-15

SHRI. ANAND ,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4) , BANGALORE

ITA 1002/BANG/2023[2017-18]Status: Disposed17/1/2024AY 2017-18

SHRI. ANAND ,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4) , BANGALORE

ITA 1001/BANG/2023[2015-16]Status: Disposed17/1/2024AY 2015-16

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)

SHRI. ANAND ,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(4) , BANGALORE

ITA 1000/BANG/2023[2014-15]Status: Disposed17/1/2024AY 2014-15

SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)