ITAT Bangalore Bench
18,481 judgments
TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. VISA WORLDWIDE PTE LIMITED,SINGAPORE vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. VISA WORLDWIDE PTE LIMITED,SINGAPORE vs COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. VISA WORLDWIDE PTE LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 2(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S.VISA WORLDWIDE PVT. LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
IT(TP)A No.631/Bang/2017, IT(IT)A No.1165/Bang/2019 IT(IT)A No.2648/Bang/2019, IT(IT)A No.383 to 385/Bang/2020 & IT(IT)A No.167/Bang/2019 M/s. Visa Worldwide Pte Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. VISA WORLDWIDE PTE. LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year : 2006-07 M/s. Texas Instrument (India) Pvt. Ltd., 66/3, Bagmane Tech Park, C. V. Raman Nagar, S. O, Bengaluru – 560 093. PAN : AAACT 5445 M Vs. DCIT, Circle – 7(1)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Shri. Ketan Ved, CA Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 18.01.2024 Date of Pronouncement : 19.01.2024 O R D E R Per George George K (Vice Pres
DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs ALGONOMY SOFTWARE PRIVATE LIMITED (FORMERLY KNOWN AS MANTHAN SOFTWARE SERVICES PVT LTD), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs ALGONOMY SOFTWARE PRIVATE LIMITED (FORMERLY KNOWN AS MANTHAN SOFTWARE SERVICES PVT LTD), BANGALORE
IN THE INCOME TAX APPELLATE TRIBUNAL 'C' BENCH : BANGALORE BEFORE SHRI LAXMI PRASAD SAHU (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs ALGONOMY SOFTWARE PRIVATE LIMITED (FORMERLY KNOWN AS MANTHAN SOFTWARE SERVICES PVT LTD), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs ALGONOMY SOFTWARE PRIVATE LIMITED (FORMERLY KNOWN AS MANTHAN SOFTWARE SERVICES PVT LTD), BANGALORE
INCOME TAX OFFICER, WARD1(1) HUBBALLI, HUBBALLI vs SHRI CHATRAPATI SHIVAJI VIVODODDESHAGALA SAHAKARI NIYAMITA , HALIYAL,
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
DHANYA TMT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
JAYANTI VASISHTA,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
MOHAMMED MASOOD ,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1 , CHIKMAGALUR
SHRI LAXMI PRASAD SAHU (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
M/S. UBARADKA MITHUR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,,SULLIA vs INCOME-TAX OFFICER, WARD-1, PUTTUR
VANDE MATHARAM VIVIDHODDESHA SOUHARDA SAHAKARI LIMITED,MOODBIDRI vs INCOME-TAX OFFICER, WARD-2(2), MANGALORE
DEPUTY COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs ETA STAR INFOPARK, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
