ITAT Bangalore Bench
18,481 judgments
APURVA SARIN,DELHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(3)(1), BANGALORE
UNISHIRE PROMOTERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-7(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
TORENOORU VYAVASAYA SEVA SAHAKARA BANK LTD,KODAGU vs INCOME TAX OFFICER, WARD , MADIKERI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SOMASHEKHAR VIRUPAX UMARAMI L/H SMT. LATHARANI . S UMARANI ,HUBBALLI vs INCOME-TAX OFFICER, WARD-2(4), HUBLI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DCIT-INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU vs SYNAMEDIA INDIA PRIVATE LIMITED, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. ITC EMPLOYEES HOUSING CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER WARD-1(2)(4), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. SVT WHOLESALE PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, RANGE 6(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DCIT, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU, BENGALURU vs SYNAMEDIA INDIA PRIVATE LIMITED, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
DCIT, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU vs SYNAMEDIA INDIA PRIVATE LIMITED, BENGALURU
DCIT, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU, BENGALURU vs SYNAMEDIA INDIA PRIVATE LIMITED, BANGALORE
ITO, WARD-3(1)(3), BANGALORE, KORAMANGALA, BANGALORE vs IRUNWAY INDIA PVT LTD, BANAGLORE
M/S. BMM ISPAT LIMITED,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2),, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
MANJULA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
THUBAGERE MUDVEERAPPA ENTERPRISES ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(4), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SHARANAKUMAR PYATI,BIJAPUR vs INCOME-TAX OFFICER, WARD-3, VIJAYAPUR
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
VEERANNA CHANDRASHEKHAR MARNAL ,HUBLI vs INCOME TAX OFFICER, WARD-3(1), HUBLI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SRI BHYRAVESHWARA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KUNDAPURA VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
NANDHA KISHORE,BENGALURU vs THE INCOME TAX OFFICER, WARD 1(2)(4), BANGALORE, BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
DR.RAVEENDRA M.MADRAKI ,BIJAPUR vs INCOME TAX OFFICER WARD-1 , BAGALKOT
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
