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ITAT Bangalore Bench

18,481 judgments

SPACE EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD.,BANGALORE, KARNATAKA vs INCOME TAX OFFICER, WARD - 4(2)(2), BANGALORE

ITA 1073/BANG/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SPACE EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD.,BANGALORE, KARNATAKA vs INCOME TAX OFFICER, WARD - 4(2)(2), BANGALORE

ITA 1072/BANG/2023[2015-16]Status: Disposed31/1/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KARNATAKA MINIORITIES DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 1071/BANG/2023[2016-17]Status: Disposed31/1/2024AY 2016-17

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KARNATAKA MINIORITIES DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME-TAX OFFICE, WARD-4(3)(3), BANGALORE

ITA 1070/BANG/2023[2015-16]Status: Disposed31/1/2024AY 2015-16

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KARNATAKA MINIORITIES DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 1069/BANG/2023[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

KARNATAKA MINIORITIES DEVELOPMENT CORPORATION LIMITED,BENGALURU vs INCOME-TAX OFFICE, WARD-4(3)(3), BANGALORE

ITA 1068/BANG/2023[2013-14]Status: Disposed31/1/2024AY 2013-14

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SHIVAPPA THOTAD,GADAG vs INCOME TAX OFFICER. WARD II, GADAG, GADAG

ITA 1050/BANG/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SHRI. B.L. NAGENDRA PRASAD,BENGALURU vs INCOME-TAX OFFICER, WARD-5(2)(3), BENGALURU

ITA 1045/BANG/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SHREE NARADAMUNI SWAMY SEVA TRUST,DAVANGERE vs INCOME TAX OFFICER, EXEMPTIONS WARD-1, HUBLI

ITA 1044/BANG/2023[2020-21]Status: Disposed31/1/2024AY 2020-21

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2020-21 M/s. Shree Naradamuni Swamy Seva Trust, RPPCCS Complex, Near Apoorva Restaurant, P B Road, Davanagere – 577 002. PAN: AAMTS5826J Vs. The Assistant Director of Income Tax, Centralized Processing Centre, Bangalore. APPELLANT RESPONDENT Assessee by : Shri Rajeev C Nulvi, Advocate Revenue by : Shri Subramanian .S, JCIT DR Date of Hearing : 25-01-2024 Date of Pronouncement : 31-01-2024 ORDER PE

SHRI. KRISHNASWAMY BALARAMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU

ITA 1028/BANG/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

M/S. UNITED BREWERIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BENGALURU

ITA 1020/BANG/2023[2020-21]Status: Disposed31/1/2024AY 2020-21

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

M/S. UNITED BREWERIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BENGALURU

ITA 1019/BANG/2023[2012-13]Status: Disposed31/1/2024AY 2012-13

DCIT, CIRCLE - 2(1)(1), BANGALORE, BANGALORE vs CANARA BANK, BANGALORE

ITA 994/BANG/2023[2008-09]Status: Disposed30/1/2024AY 2008-09

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs M AND M EQUIPMENTS PRIVATE LIMITED, BANGALORE

ITA 713/BANG/2023[2015-16]Status: Disposed30/1/2024AY 2015-16

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

AIJAZ AHMED SURI ,BADAMI vs INCOME TAX OFFICER, WARD-1 , BAGALKOT

ITA 1157/BANG/2023[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2017-18 Shri Aijaz Ahmed Suri, Chalukya Nagar, 1st Cross, Badami, Bagalkot – 587 201. PAN: DMVPS9886Q Vs. The Income Tax Officer, Ward – 1, Bagalkot. APPELLANT RESPONDENT Assessee by : Shri Vinay Kulkarni, CA Revenue by : Shri Ganesh R. Ghale, Advocate – Standing Counsel for Revenue Date of Hearing : 24-01-2024 Date of Pronouncement : 30-01-2024 ORDER PER BEENA PILLAI (Judicial Member)

SAPNA HEMANSHU SHAH ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE

ITA 1153/BANG/2023[2013-14]Status: Disposed30/1/2024AY 2013-14

SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. MANGALORE MINERALS PRIVATE LIMITED,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1), MANGALURU

ITA 1043/BANG/2023[2017-18]Status: Disposed30/1/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. SANDEEP NARAYAN GOWDA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE

ITA 1026/BANG/2023[2014-15]Status: Disposed30/1/2024AY 2014-15

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2014-15 Shri Sandeep Narayan Gowda, Flat No. A-4, Nitesh Canary Apartment, Bride Street, Richmond Town, Bangalore – 560 025. PAN: ADRPN4011G Vs. The Income Tax Officer, Ward – 7(2)(3), Bangalore. APPELLANT RESPONDENT Assessee by : Shri B.R. Sudheendra, CA Revenue by : Shri Subramanian .S, JCIT DR Date of Hearing : 22-01-2024 Date of Pronouncement : 30-01-2024 ORDER PER BEENA PILLAI (Judicial Membe

M/S. REGIONAL OILSEEDS GROWERS CO-OPERATIVE SOCIETIES UNION LIMITED,CHITRADURGA vs JOINT COMMISSIONER OF INCOME TAX, DAVANGERE

ITA 1355/BANG/2016[2013-14]Status: Disposed30/1/2024AY 2013-14

M/S. REGIONAL OILSEEDS GROWERS CO-OPERATIVE SOCIETIES UNION LIMITED,CHITRADURGA vs JOINT COMMISSIONER OF INCOME TAX, DAVANGERE

ITA 1354/BANG/2016[2012-13]Status: Disposed30/1/2024AY 2012-13

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)