ITAT Bangalore Bench
18,481 judgments
KARNATAKA BANK LTD,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, MANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), INTERNATIONAL TAXATION, BENGALURU, BANGALORE vs TATA COMMUNICATION (UK) LIMITED, UNITED KINGDOM
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), INTERNATIONAL TAXATION, BENGALURU, BENGALURU vs TATA COMMUNICATION (UK) LIMITED, UNITED KINGDOM
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
YOKOGAWA INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LARGE TAXPAYERS UNIT , BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAMESHA KENGERI RAMAKRISHNAPPA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
HOSTHOTA SURYANARAYANA AKASH(HUF),SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
NAVACHETANA MICROFIN SERVICES PRIVATE LIMITED,HAVERI vs ACIT CIRCLE 1, DAVANAGERE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. LALITHAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA ,GADAG vs INCOME-TAX OFFICER, WARD-1 , GADAG
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. LALITHAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA ,GADAG vs INCOME-TAX OFFICER, WARD-1, GADAG
M/S. LALITHAMBA PATTINA SOUHARDA SAHAKARI NIYAMITA,GADAG vs INCOME-TAX OFFICER, WARD-1, GADAG
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHREE GOVERDHAN NATHJI HAVELI TRUST ,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS-WARD-3 , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KARNATAKA BANK LTD,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
YATISH KUMAR KEMPANNA,BENGALURU vs INCOME TAX OFFICER-WARD-6(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SANJEEVAPPA ANJANAPPA,J.C.NAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6 (2)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2017-18 Shri. Sanjeevappa Anjanappa, No.133 II Cross, 16th Main, Pipeline Rod, W. C. Road, J. C. Nagar, Bengaluru – 560 086. PAN : AAXPA 4643 G Vs. ACIT, Circle – 6(2)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Shri. Shareesh, CA Revenue by : Shri. V. Parithivel, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 31.01.2024 Date of Pronouncement : 31.01.2024 O R D E R Per George George K (Vic
M/S. LEMNISK PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION)CIRCLE-2(2), BENGALURU
M/S. LEMNISK PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX9INTERNATIONAL TAXATION)CIRCLE-2(2), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SHRI. PATHAPATHI VIJAYAKUMAR ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SHRI. PATHAPATHI VIJAYAKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. MANIPAL HOSPITALS (DWARKA) PVT. LTD., (BEFORE MERGER APPROVED BY NCLT KNOWN AS 'MANIPAL HOSPITALS (JAIPUR) PVT. LTD.,,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(3)(1), BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
SPACE EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD.,BANGALORE, KARNATAKA vs INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
