ITAT Bangalore Bench
18,481 judgments
AJARUDDEN UMIKKALA ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, , PUTTUR
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)
SRI. THIMMAIAH KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BENGALURU
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)
NOOR HUSNA,MANDYA vs INCOME TAX OFFICER, WARD 1 , MANDYA
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)
ITO WARD 1 AND TPS VIJAYAPUR , AIR STATION vs NANDA GOPINATHSA MALJI , BHAVASAR NAGAR
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)
LATA KAMAN ,GULBARGA vs INCOME TAX OFFICER, WARD-1 & TPS, KALABURGI
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 2 2, BMTC BUILDING KORAMANGALA vs THE OASIS CENTRE LLC, DUBAI UAE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs KARNATAKA BANK LTD., MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
INCOME-TAX OFFICER, WARD-1 , BELLARY vs M/S. SOUTH WEST MINING LIMITED, BELLARY
SHRI CHANDRA POOJARI (Accountant Member), SMT. MADHUMITA ROY (Judicial Member)
BHARAT ELECTRONICS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LARGE PAYERS TAX UNIT, CIRCLE-1, BANGALORE
SARAVARAKHAN D INAMADAR,BAGALKOT vs INCOME TAX OFFICER, WARD-2, , BAGALKOT
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
BORAIAH SARALA ASHWATH NARAYAN,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
MARULASIDAPPA GUNDAGATHI DYAMAVVANAHALLI,,DAVANGERE vs INCOME-TAX OFFICER, WARD-1, DAVANGERE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
VITTAL GRAMEENA SAHAKARI BANK NIYAMITHA,VITTAL vs INCOME-TAX OFFICER, WARD-2(5), MANGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD GURUVAYANAKERE,BELTHANGADY vs INCOME-TAX OFFICER, WARD-1, PUTTUR
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD GURUVAYANAKERE,BELTHANGADY vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD GURUVAYANAKERE,BELTHANGADY vs INCOME-TAX OFFICER, WARD-1, PUTTUR
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
YESHODA NAGARAJU LIKITH(LATE) (LEGAL REPRESENTATIVE BY SHRI. NAGARAJU R),BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DCIT, CIRCLE 2(1)(1), BANGALORE, BANGALORE vs CICON ENGINEERS PRIVATE LIMITED, BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
NAGARAJA KAMATH KOGGANNA UDAYAVARA,BANGALORE vs INCOME-TAX OFFICER, WARD-3(3)(4), BENGALURU
VISHWANATHAREDDY CHENNAREDDY,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(7), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
