ITAT Bangalore Bench
18,481 judgments
SHRI. B.S.RAMACHANDRA,PERIYAPATNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1) & TPS, MYSORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
NIAMATHULLA,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(1), KORAMANGALA
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
M/S. AMAZON SELLER SERVICES PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX(TP), BENGALURU-1, BENGALURU
M/S. ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHAMANNA REDDY ,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
SHRI. PRAMOD RAO,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), MANGALURU, MANGALURU vs KARNATAKA BANK LTD., MANGALURU
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), MANGALURU, MANGALURU vs KARNATAKA BANK LTD., MANGALURU
KARNATAKA BANK LTD,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE
KARNATAKA BANK LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, MANGALORE
NIVAS NARAYAN PATIL ,MANGALURU vs INCOME TAX OFFICER, WARD-1(4) , MANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
PALLI VEETHIL BICHU ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1) , MANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
RAMAPPA LAXMAN NADUVIN,BELGAUM vs INCOME TAX OFFICER, WARD-5,, BELAGAVI
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
RAMAKRISHNAPPA SRINIVAS ,TUMAKURU vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKURU
SHRI GEORGE GEORGE K (Vice President)
KANAKADAS PATTIN SAHAKARI SANGH NIYAMIT,BADAMI vs ITO W(1) BAGALKOT, BAGALKOT
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
LUV JIT JALAN ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
DCIT, CIRCLE 2(1)(1), BANGALORE, BANGALORE vs EKA SOFTWARE SOLUTIONS PRIVATE LIMITED, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
TAKRAR RANGANATHA RAO NAGASHRE ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), , BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
VIJAY SRINIVAS BOBBA,INDIA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI CHANDRA POOJARI (Accountant Member)
BUY N SAVE ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(8), BANGALORE
CHANDRA POOJARI (Accountant Member), SHRI NARENDRA KUMAR CHODHRY (Judicial Member)