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ITAT Bangalore Bench

18,481 judgments

CONTINENTAL AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCE-2(1)(1), BANGALORE

ITA 390/BANG/2021[2009-10]Status: Disposed17/8/2023AY 2009-10

WIPRO LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU

ITTPA 969/BANG/2022[2017-18]Status: Disposed16/8/2023AY 2017-18

TELEFONICA DE-ESPANA S.A,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE

ITITA 817/BANG/2022[2012-13]Status: Disposed10/8/2023AY 2012-13

NUTANIX TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITA 286/BANG/2021[2016-17]Status: Disposed10/8/2023AY 2016-17

TELEFONICA DE ESPANA SA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE

ITA 180/BANG/2021[2011-12]Status: Disposed10/8/2023AY 2011-12

M/S. TELEFONICA DE ESPANA SA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 2(2), BANGALORE

ITA 2657/BANG/2019[2010-11]Status: Disposed10/8/2023AY 2010-11

EMPLOYEES PROVIDENT FUND ORGANISATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE-1(1), BANGALORE

ITA 444/BANG/2023[2013-14]Status: Disposed9/8/2023AY 2013-14

EMPLOYEES PROVIDENT FUND ORGANISATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE-1(1), BANGALORE

ITA 443/BANG/2023[2012-13]Status: Disposed9/8/2023AY 2012-13

EMPLOYEES PROVIDENT FUND ORGANISATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, TDS CIRCLE-1(1), BANGALORE

ITA 442/BANG/2023[2011-12]Status: Disposed9/8/2023AY 2011-12

MR. SUNNY KULATHAKAL,BANGALORE vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION) WARD-1(2), BANGAALORE

ITA 302/BANG/2023[2017-18]Status: Disposed9/8/2023AY 2017-18

SRI. CHANNAKESHAVA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), BENGALURU

ITA 1183/BANG/2022[2012-13]Status: Disposed9/8/2023AY 2012-13

SRI. CHANNAKESHAVA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), BENGALURU

ITA 1182/BANG/2022[2010-11]Status: Disposed9/8/2023AY 2010-11

M/S. HINDUSTHAN INFRASTRUCTURE PROJECTS AND ENGINEERING PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU

ITA 474/BANG/2023[2017-18]Status: Disposed8/8/2023AY 2017-18

M/S. SAMPARK LIVELIHOODS PROMOTION TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU

ITA 465/BANG/2023[2022-23]Status: Disposed8/8/2023AY 2022-23

SRI. H.S. ABDUL HAFEEX SAYEED vs ACIT,

ITA 42/BANG/2014[2006-07]Status: Disposed8/8/2023AY 2006-07

M/S. INTEGRACE PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME-TAX, (APPEALS) NFAC, DELHI, BENGALURU

ITA 72/BANG/2023[2021-22]Status: Disposed7/8/2023AY 2021-22

M/S SINDHI YOUTH ASSOCIATION,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE-17(2), BANGALORE

ITA 358/BANG/2023[2008-09]Status: Disposed7/8/2023AY 2008-09

M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX LTPU, BANGALORE

ITA 2846/BANG/2017[2013-14]Status: Disposed7/8/2023AY 2013-14

SHRI. K.SURYA NARAYANA RAJU,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU

ITA 323/BANG/2023[2015-16]Status: Disposed4/8/2023AY 2015-16

MRS. LOBO CRYSTAL,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCE-1(1) & TPS, MANGALURU

ITA 122/BANG/2023[2016-17]Status: Disposed4/8/2023AY 2016-17