← All Benches

ITAT Bangalore Bench

18,481 judgments

MRS. LOBO CRYSTAL,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCE-1(1) & TPS, MANGALURU

ITA 121/BANG/2023[2015-16]Status: Disposed4/8/2023AY 2015-16

M/S. META PLATFORM IRELAND LIMITED(FORMERLY KNOWN AS FACEBOOK IRELAND LIMITED),IRELAND vs JOINT COMMISSIONER OF INCOME-TAX (OSD), INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU

ITITA 232/BANG/2023[2016-17]Status: Disposed3/8/2023AY 2016-17

M/S. META PLATFORM IRELAND LIMITED(FORMERLY KNOWN AS FACEBOOK IRELAND LIMITED),IRELAND vs JOINT COMMISSIONER OF INCOME-TAX (OSD), INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU

ITITA 231/BANG/2023[2015-16]Status: Disposed3/8/2023AY 2015-16

M/S. META PLATFORM IRELAND LIMITED(FORMERLY KNOWN AS FACEBOOK IRELAND LIMITED),IRELAND vs JOINT COMMISSIONER OF INCOME-TAX (OSD), INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU

ITITA 230/BANG/2023[2014-15]Status: Disposed3/8/2023AY 2014-15

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BENGALURU vs SRI. VINOD KASHYAP, NEW DELHI

ITA 441/BANG/2023[2017-18]Status: Disposed3/8/2023AY 2017-18

M/S WEVIN PRIVATE LIMITED,BANGALORE vs PR. COMMISSIONER OF INCOME-TAX, CIRCLE-7(1)(1), BANGALORE

ITA 367/BANG/2023[2011-12]Status: Disposed2/8/2023AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs SRI. KRISHNA DIAMONDS AND JEWELLERY, BANGALORE

ITA 453/BANG/2023[2018-19]Status: Disposed1/8/2023AY 2018-19

M/S. PARMANAND AND SONS,BANGALORE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE

ITA 415/BANG/2023[2020-21]Status: Disposed1/8/2023AY 2020-21

M/S. SEIKO WATCH INDIA PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

ITA 362/BANG/2023[AY 2018-19]Status: Disposed1/8/2023

MR. ANURAG MAHESHWARI,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION CIRCLE-1(2), BENGALURU

ITITA 400/BANG/2023[2020-21]Status: Disposed31/7/2023AY 2020-21

SRI. K.J. RAMA REDDY,BENGALURU vs INCOME-TAX OFFICER, WARD-6(2)(5), BENGALURU

ITA 463/BANG/2023[2011-12]Status: Disposed31/7/2023AY 2011-12

SRI. SUBBANNA RAJESH,BENGALURU vs INCOME-TAX OFFICER, WARD-3(2)(1), BENGALURU

ITA 462/BANG/2023[2017-18]Status: Disposed31/7/2023AY 2017-18

SRI. DARPAN KUMAR,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-3, SHIVAMOGGA

ITA 451/BANG/2023[2017-18]Status: Disposed31/7/2023AY 2017-18

PRIMARY AGRICULTURAL CREDIT CO SOCIETY,CHIKKMAGALURU vs INCOME-TAX OFFICER, WARD-1, CHIKKMAGALUR

ITA 446/BANG/2023[2015-16]Status: Disposed31/7/2023AY 2015-16

M/S. PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK,KARKALA vs INCOME TAX OFFICER, WARD (1) & TPS, UDUPI

ITA 412/BANG/2023[2018-19]Status: Disposed31/7/2023AY 2018-19

SMT. VANI KAMINENI,TIRUPATI vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET

ITA 404/BANG/2023[2017-18]Status: Disposed31/7/2023AY 2017-18

JOINT COMMISSIONER OF INCOME TAX, (OSD), CIRCLE-4(3)(1), BENGALURU vs M/S. KARNATAKA RENEWABLE ENERGY DEVELOPMENT LIMITED, BENGALURU

ITA 397/BANG/2023[2017-18]Status: Disposed31/7/2023AY 2017-18

JOINT COMMISSIONER OF INCOME TAX, (OSD), CIRCLE-4(3)(1), BENGALURU vs M/S. KARNATAKA RENEWABLE ENERGY DEVELOPMENT LIMITED, BENGALURU

ITA 396/BANG/2023[2015-16]Status: Disposed31/7/2023AY 2015-16

JOINT COMMISSIONER OF INCOME TAX, (OSD), CIRCLE-4(3)(1), BENGALURU vs M/S. KARNATAKA RENEWABLE ENERGY DEVELOPMENT LIMITED, BENGALURU

ITA 387/BANG/2023[2018-19]Status: Disposed31/7/2023AY 2018-19

M/S. GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-3, BANGALORE

ITA 2301/BANG/2019[2015-16]Status: Disposed31/7/2023AY 2015-16