← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 3430/BANG/2018[2014-15]Status: Disposed31/7/2023AY 2014-15
M/S. GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE
ITA 387/BANG/2017[2012-13]Status: Disposed31/7/2023AY 2012-13
MS GOOGLE INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 2890/BANG/2017[2013-14]Status: Disposed31/7/2023AY 2013-14
DCIT, BANGALORE vs M/S GOOGLE INDIA PVT. LTD., BANGALORE
ITA 881/BANG/2016[2011-12]Status: Disposed31/7/2023AY 2011-12
GOOGLE INDIA PVT. LTD. vs DCIT, BANGALORE
ITA 559/BANG/2016[2011-12]Status: Disposed31/7/2023AY 2011-12
GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 68/BANG/2015[2010-11]Status: Disposed31/7/2023AY 2010-11
DCIT, BANGALORE vs M/S GOOGLE INDIA PVT. LTD., BANGALORE
ITA 205/BANG/2015[2010-11]Status: Disposed31/7/2023AY 2010-11
IBM INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 399/BANG/2023[2013-14]Status: Disposed27/7/2023AY 2013-14
SRI. RAJIB CHOWDHURY,BENGALURU vs INCOME-TAX OFFICER, WARD-6(2)(3), BENGALURU
ITA 447/BANG/2023[2012-13]Status: Disposed27/7/2023AY 2012-13
SRI. BHAGAVANTA RAMARAO DESHPANDE,VIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
ITA 435/BANG/2023[2017-18]Status: Disposed27/7/2023AY 2017-18
M/S.MADRASA-E-QUWATHUL ISLAM,BENGALURU vs INCOME-TAX OFFICER, EXEMPTIONS, WARD-2, BENGALURU
ITA 386/BANG/2023[2017-18]Status: Disposed27/7/2023AY 2017-18
M/S. ACE DEVELOPERS,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 76/BANG/2022[2013-14]Status: Disposed27/7/2023AY 2013-14
M/S. ACE DEVELOPERS,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 75/BANG/2022[2012-13]Status: Disposed27/7/2023AY 2012-13
M/S. ACE DEVELOPERS,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 74/BANG/2022[2011-12]Status: Disposed27/7/2023AY 2011-12
M/S. TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 942/BANG/2022[2018-19]Status: Disposed26/7/2023AY 2018-19
PUMA SPORTS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 802/BANG/2022[2018-19]Status: Disposed26/7/2023AY 2018-19
MR. ANTONY D'SILVA,MANGALORE vs DCIT(INTERNATIONAL TAXATION), BENGALURU
ITITA 38/BANG/2023[2019-20]Status: Disposed26/7/2023AY 2019-20
SHRI. BEHRA GOPAL KRISHNA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), MANGALURU
ITA 450/BANG/2023[2016-17]Status: Disposed26/7/2023AY 2016-17
ARECA TRUST,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BENGALURU
ITA 433/BANG/2023[2018-19]Status: Disposed26/7/2023AY 2018-19
M/S. JANASEVA TRUST,BENGALURU vs INCOME-TAX OFFICER, EXEMPTIONS, WARD-1, BENGALURU
ITA 320/BANG/2023[2012-13]Status: Disposed26/7/2023AY 2012-13