← All Benches
ITAT Bangalore Bench
18,481 judgments
PI OPPORTUNITIES FUND-I,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTER, BANGALORE
ITA 449/BANG/2023[2021-22]Status: Disposed25/7/2023AY 2021-22
M N DASTUR & CO. PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 448/BANG/2023[2010-11]Status: Disposed25/7/2023AY 2010-11
SHRI. MUNIYAPPA MUNIRAJU,BENGALURU vs INCOME TAX OFFICER, WARD - 4(3)(4), BANGALORE
ITA 262/BANG/2023[2017-18]Status: Disposed25/7/2023AY 2017-18
MR. MOHAMMED HANIF MOHAMMED YUSUF DHARWADKAR,HUBLI vs INCOME-TAX OFFICER, WARD-1(1), HUBLI
ITA 135/BANG/2023[2017-18]Status: Disposed25/7/2023AY 2017-18
M/S. SPR SPIRITS PRIVATE LIMITED (FORMERLY KNOWN AS SPR GROUP HOLDINGS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 134/BANG/2023[2011-12]Status: Disposed24/7/2023AY 2011-12
M/S. SPR SPIRITS PRIVATE LIMITED (FORMERLY KNOWN AS SPR GROUP HOLDINGS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 133/BANG/2023[2010-11]Status: Disposed24/7/2023AY 2010-11
M/S. SPR SPIRITS PRIVATE LIMITED (FORMERLY KNOWN AS SPR GROUP HOLDINGS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 132/BANG/2023[2009-2010]Status: Disposed24/7/2023AY 2009-2010
M/S. SPR SPIRITS PRIVATE LIMITED (FORMERLY KNOWN AS SPR GROUP HOLDINGS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 131/BANG/2023[2008-2009]Status: Disposed24/7/2023AY 2008-2009
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1170/BANG/2022[2015-16]Status: Disposed24/7/2023AY 2015-16
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1168/BANG/2022[2013-14]Status: Disposed24/7/2023AY 2013-14
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1167/BANG/2022[2012-13]Status: Disposed24/7/2023AY 2012-13
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1166/BANG/2022[2011-12]Status: Disposed24/7/2023AY 2011-12
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1165/BANG/2022[2011-12]Status: Disposed24/7/2023AY 2011-12
SRI MUNIRAJU KEMPANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1164/BANG/2022[2010-11]Status: Disposed24/7/2023AY 2010-11
MITEL COMMUNICATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 860/BANG/2022[2018-19]Status: Disposed20/7/2023AY 2018-19
M/S. SHREERAMA CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 436/BANG/2023[2017-18]Status: Disposed20/7/2023AY 2017-18
SHRI. POLLAMREDDY SREEDHAR REDDY,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BENGALURU
ITA 429/BANG/2023[2018-19]Status: Disposed20/7/2023AY 2018-19
SMT. REHANA ABDUL JABBAR,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), MANGALURU
ITA 309/BANG/2023[2013-14]Status: Disposed20/7/2023AY 2013-14
M/S. INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 190/BANG/2023[2008-09]Status: Disposed19/7/2023AY 2008-09
M/S. INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 189/BANG/2023[2007-08]Status: Disposed19/7/2023AY 2007-08