← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. INTEGRAL INDIA SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE

ITTPA 188/BANG/2023[2006-07]Status: Disposed19/7/2023AY 2006-07

M/S. RADISYS INDIA LIMITED (FORMERLY KNOWN AS RADISYS INDIA PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITTPA 739/BANG/2022[2018-19]Status: Disposed19/7/2023AY 2018-19

BEE CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 6(2)(4), BENGALURU

ITA 366/BANG/2023[2017-18]Status: Disposed19/7/2023AY 2017-18

MR. NAVEEN LAKSHMIPATHI TEKKA,BANGALORE vs INCOME-TAX OFFICER, WARD-5(3)(3), BANGALORE

ITA 327/BANG/2023[2017-18]Status: Disposed19/7/2023AY 2017-18

SHRI. M.KRISHNAMURTHY,BANGALORE vs INCOME-TAX OFFICER, WARD-6(3)(1), BANGALORE

ITA 326/BANG/2023[2018-19]Status: Disposed19/7/2023AY 2018-19

M/S. XENTRIX STUDIOS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(2), BANGALORE

ITA 303/BANG/2023[2015-16]Status: Disposed19/7/2023AY 2015-16

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE vs M/S. BEML LIMITED, BANGALORE

ITA 291/BANG/2023[2018-19]Status: Disposed19/7/2023AY 2018-19

M/S. BEML LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE

ITA 222/BANG/2023[2018-19]Status: Disposed19/7/2023AY 2018-19

ETISALAT SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITTPA 224/BANG/2023[2018-19]Status: Disposed18/7/2023AY 2018-19

EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITTPA 932/BANG/2022[2018-19]Status: Disposed18/7/2023AY 2018-19

M/S. PROLIFIC CONSULTANTS (INDIA) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 432/BANG/2023[2021-22]Status: Disposed18/7/2023AY 2021-22

THE TOTGARS CO OPERATIVE SALE SOCIETY LIMITED,SIRSI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, HUBLI

ITA 376/BANG/2023[2015-16]Status: Disposed18/7/2023AY 2015-16

M/S. RAVINDU MOTORS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE

ITA 306/BANG/2023[2017-18]Status: Disposed18/7/2023AY 2017-18

NTT DATA INFORMATION PROCESSING SERVICES PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITTPA 922/BANG/2022[2018-19]Status: Disposed17/7/2023AY 2018-19

MARVELL INDIA PRIVATE LIMITED,BENGALURU vs NATIONAL E-ASSESSMENT CENTRE, DELHI

ITTPA 750/BANG/2022[2018-19]Status: Disposed17/7/2023AY 2018-19

MR. NAGABHUSHAN CHIKKAPAPIAH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BENGALURU

ITA 427/BANG/2023[2013-14]Status: Disposed17/7/2023AY 2013-14

SRI. CHANNARAYAPPA THIMMEGOWDA,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2), BENGALURU

ITA 316/BANG/2023[2018-19]Status: Disposed17/7/2023AY 2018-19

DAWAT-E-ISLAMI YADGIR,GULBARGA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE

ITA 313/BANG/2023[2023-24]Status: Disposed17/7/2023AY 2023-24

M/S. MAHALASA EXPORTS,UDUPI vs INCOME-TAX OFFICER, WARD 1 & TPS, UDUPI

ITA 282/BANG/2023[2018-19]Status: Disposed17/7/2023AY 2018-19

PAWAN KUMAR AGRAWAL,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1), (INTERNATIONAL TAXATION), BENGALURU

ITA 244/BANG/2023[2012-13]Status: Disposed14/7/2023AY 2012-13