← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI. SUDRIPTA CHAKRABORTY,NASIK vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION)WARD-1(1), BANGALORE
ITA 361/BANG/2023[2012-13]Status: Disposed13/7/2023AY 2012-13
M/S M VISVESVARAYA CO-OP BANK LTD,BANGALORE vs PR. COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 191/BANG/2023[2018-19]Status: Disposed13/7/2023AY 2018-19
EXXONMOBIL SERVICES AND TECHNOLOGY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITTPA 958/BANG/2022[2017-18]Status: Disposed12/7/2023AY 2017-18
ALCON LABORATORIES (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 1018/BANG/2022[2018-19]Status: Disposed12/7/2023AY 2018-19
SUPRIYA ANURAG KHANNA,LUDHIANA vs INCOME-TAX OFFICER-WARD-2(3), HUBBALLI
ITA 414/BANG/2023[2013-14]Status: Disposed12/7/2023AY 2013-14
AMMANI PALANISWAMY,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE
ITA 413/BANG/2023[2016-17]Status: Disposed12/7/2023AY 2016-17
KUDUVA SATISHBABU SHEELA,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(3), BENGALURU
ITA 333/BANG/2023[2018-19]Status: Disposed12/7/2023AY 2018-19
M/S. K L S E H CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRALIZED PROCESSING CENTRE, BENGALURU
ITA 300/BANG/2023[2019-20]Status: Disposed12/7/2023AY 2019-20
M/S. K L S E H CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRALIZED PROCESSING CENTRE, BENGALURU
ITA 299/BANG/2023[2018-19]Status: Disposed12/7/2023AY 2018-19
M/S. K L S E H CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRALIZED PROCESSING CENTRE, BENGALURU
ITA 298/BANG/2023[2017-18]Status: Disposed12/7/2023AY 2017-18
M/S. K L S E H CO-OPERATIVE SOCIETY LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRALIZED PROCESSING CENTRE, BENGALURU
ITA 297/BANG/2023[2016-17]Status: Disposed12/7/2023AY 2016-17
KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY,BENGALURU vs ACIT (EXEMPTIONS), CIRCLE-1, BENGALURU
ITA 249/BANG/2023[2018-19]Status: Disposed12/7/2023AY 2018-19
ACIT (EXEMPTIONS), CIRCLE-1, BENGALURU vs KIDWAI MEMORIAL INSTITUTE OF ONCOLOGY, BENGALURU
ITA 114/BANG/2023[2018-19]Status: Disposed12/7/2023AY 2018-19
M/S. IG INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITTPA 751/BANG/2022[2018-19]Status: Disposed10/7/2023AY 2018-19
KENNAMETAL INC,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU
ITITA 258/BANG/2023[2020-21]Status: Disposed10/7/2023AY 2020-21
VIMALKUMAR SHARMA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(5), BANGALORE
ITA 410/BANG/2023[2011-12]Status: Disposed7/7/2023AY 2011-12
M/S MANIPAL TECHNOLOGIES LIMITED,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 325/BANG/2023[2012-13]Status: Disposed7/7/2023AY 2012-13
MR. MITHESH KUMAR JAYANTILAL,MANGALORE vs DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 160/BANG/2023[2012-13]Status: Disposed7/7/2023AY 2012-13
DCIT, HASSAN vs SRI. B.N. RAMACHANDRAN (HUF), HASSAN DT.
ITA 1694/BANG/2013[2010-11]Status: Disposed7/7/2023AY 2010-11
M/S. KAYPEE EXPORTERS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1), BANGALORE
ITA 278/BANG/2023[Block Period 01.04.1997 to 03.04.2003]Status: Disposed6/7/2023