← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. CHITRADURGA URBAN DEVELOPMENT AUTHORITY,CHITRADURGA vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, MANGALORE
ITA 409/BANG/2023[2016-17]Status: Disposed5/7/2023AY 2016-17
THOUGHTWORKS TECHNOLOGIES (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 855/BANG/2022[2018-19]Status: Disposed4/7/2023AY 2018-19
SHRI. KRISHNA SHIVAPRASAD,MANGALORE vs INCOME-TAX OFFICER, WARD-2(4), MANGALORE
ITA 403/BANG/2023[2017-18]Status: Disposed4/7/2023AY 2017-18
M/S. KARNATAKA VIDYAVARDHAKA TRUST,VIJAYANAGAR vs THE INCOME TAX OFFICER, EXEMPTIONS - WARD 2, BANGALORE
ITA 402/BANG/2023[2016-17]Status: Disposed4/7/2023AY 2016-17
M/S. ABB GLOBAL INDUSTRIES AND SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 259/BANG/2023[2017-18]Status: Heard28/6/2023AY 2017-18
SHRI. NAGARAJ VINAYAK JOSHI,KARAWAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 239/BANG/2023[2018-19]Status: Disposed28/6/2023AY 2018-19
SHRI. NAGARAJ VINAYAK JOSHI,KARAWAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 238/BANG/2023[2017-18]Status: Disposed28/6/2023AY 2017-18
SHRI KENCHE KUMAR,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE
ITA 46/BANG/2023[2010-2011]Status: Disposed27/6/2023AY 2010-2011
MR. ARIF HUSSAIN,BENGALURU vs INCOME-TAX OFFICER, WARD-6(3)(1), BENGALURU
ITA 431/BANG/2023[2017-18]Status: Disposed27/6/2023AY 2017-18
M/S. LETSLOCALISE INDIA FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
ITA 384/BANG/2023[2022-23]Status: Heard27/6/2023AY 2022-23
M/S. SUTARA LEARNING FOUNDATION,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-3, BANGALORE
ITA 380/BANG/2023[2018-19]Status: Disposed27/6/2023AY 2018-19
HAZRATH SHAIKH MINHAJUDDIN ANSARI KALLERAWAN CHARITABLE TRUST,KALABURAGI vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), BENGALURU
ITA 368/BANG/2023[2023-24]Status: Disposed27/6/2023AY 2023-24
SHRI. M.NARENDRA KUMAR,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 357/BANG/2023[2015-16]Status: Disposed27/6/2023AY 2015-16
SHRI. M.NANDA KUMAR, L/R SMT. JAYASHREE R,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 356/BANG/2023[2015-16]Status: Disposed27/6/2023AY 2015-16
INCOME-TAX OFFICER, WARD-4(3)(2), BANGALORE vs SHRI. INDRAJEET GHORPADE, BANGALORE
ITA 212/BANG/2023[2016-17]Status: Disposed27/6/2023AY 2016-17
HARMAN CONNECTED SERVICES CORPORATION INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 2824/BANG/2017[2013-14]Status: Disposed27/6/2023AY 2013-14
M/S. 24/7 CUSTOMER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITTPA 163/BANG/2023[2013-14]Status: Disposed26/6/2023AY 2013-14
M/S. NAMDHARI SEEDS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX.CIRCLE- 5(1)(1), BANGALORE
ITA 372/BANG/2023[2017-18]Status: Disposed26/6/2023AY 2017-18
M/S. BHARTI MANAGEMENT SERVICES LIMITED,MUMBAI vs THE COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
ITA 354/BANG/2023[2018-19]Status: Disposed26/6/2023AY 2018-19
MR. VIKRAM DHONDU RAO,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BANGALORE
ITA 293/BANG/2023[2020-21]Status: Disposed26/6/2023AY 2020-21
