← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI. SRINIVAS DHRUVA RAO KONGOVI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BANGALORE
ITA 111/BANG/2023[2021-22]Status: Disposed26/6/2023AY 2021-22
AMD INDIA PRIVATE LIMITED,BENGALURU vs ACIT, CIRCLE-1(1)(1), BANGALORE
ITA 262/BANG/2022[2017-18]Status: Disposed26/6/2023AY 2017-18
AMD INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 238/BANG/2021[2016-17]Status: Disposed26/6/2023AY 2016-17
SHRI. SURESH SHARMA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BANGALORE
ITA 369/BANG/2023[2017-18]Status: Disposed23/6/2023AY 2017-18
M/S. IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITTPA 943/BANG/2022[2018-19]Status: Disposed22/6/2023AY 2018-19
HEMANSHU MAHENDRA SHAH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
ITA 347/BANG/2023[2013-14]Status: Disposed22/6/2023AY 2013-14
PRABHAKAR SOMAPPA PUJARI,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 346/BANG/2023[2019-20]Status: Disposed22/6/2023AY 2019-20
PRABHAKAR SOMAPPA PUJARI,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI
ITA 345/BANG/2023[2018-19]Status: Disposed22/6/2023AY 2018-19
KK FOUNDATION AND PUBLIC CHARITABLE TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE-1, BENGALURU
ITA 287/BANG/2023[2014-15]Status: Disposed22/6/2023AY 2014-15
NERALAKERE MARULASIDDAPPA DAYANANDA,TARIKERE vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
ITA 261/BANG/2023[2017-19]Status: Disposed22/6/2023AY 2017-19
M/S KARNATAKA BADMINTON ASSOCIATION,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 256/BANG/2023[2013-14]Status: Disposed22/6/2023AY 2013-14
SHRI HINGULAMBIKA EDUCATION SOCIETY,GULBARGA vs ITO (EXEMPTIONS), WARD-1, KALBURGI
ITA 1126/BANG/2022[2020-21]Status: Disposed22/6/2023AY 2020-21
M/S EUROAMER GARUDA RESORTS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 2755/BANG/2017[2013-14]Status: Disposed22/6/2023AY 2013-14
SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 884/BANG/2022[2018-19]Status: Disposed21/6/2023AY 2018-19
MALA ANAND,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX, CENTRALIZED PROCESSING CENTRE, BANGALORE
ITA 364/BANG/2023[2022-23]Status: Disposed21/6/2023AY 2022-23
MANJUSHREE TECHNOPACK LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, LTU, BENGALURU
ITA 351/BANG/2023[2014-15]Status: Disposed21/6/2023AY 2014-15
M/S. BALRAM CORPORATE SERVICES PVT LTD.,BANGALORE vs INCOME-TAX OFFICER, TDS WARD-1(1), BANGALORE
ITA 350/BANG/2023[2015-16]Status: Heard21/6/2023AY 2015-16
M/S. BALRAM CORPORATE SERVICES PVT LTD.,BANGALORE vs INCOME-TAX OFFICER, TDS WARD-1(1), BANGALORE
ITA 349/BANG/2023[2014-15]Status: Heard21/6/2023AY 2014-15
M/S. BALRAM CORPORATE SERVICES PVT LTD.,BANGALORE vs INCOME-TAX OFFICER, TDS WARD-1(1), BANGALORE
ITA 348/BANG/2023[2013-14]Status: Heard21/6/2023AY 2013-14
M/S. REGIONAL OILSEEDS GROWER'S CO-OPERATIVE SOCIETY UNION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DAVANGERE
ITA 286/BANG/2023[2013-14]Status: Disposed21/6/2023AY 2013-14
