← All Benches
ITAT Bangalore Bench
18,481 judgments
PRAVEEN KUMAR KAMALAMMA CHIKANARASIMHAIAH,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 284/BANG/2023[2017-18]Status: Disposed21/6/2023AY 2017-18
SHRI. MUDDABYRAIAH RAVISHANKAR,BENGALURU vs INCOME-TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 290/BANG/2023[2017-18]Status: Disposed20/6/2023AY 2017-18
SRI. VINOD RADHAKRISHNA,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(3)(4), BENGALURU
ITA 209/BANG/2023[2016-17]Status: Disposed20/6/2023AY 2016-17
SRI. VINOD RADHAKRISHNA,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(3)(4), BENGALURU
ITA 208/BANG/2023[2015-16]Status: Disposed20/6/2023AY 2015-16
SRI. VINOD RADHAKRISHNA,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(3)(4), BENGALURU
ITA 207/BANG/2023[2014-15]Status: Disposed20/6/2023AY 2014-15
CAE INDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), BANGALORE
ITTPA 41/BANG/2023[2011-12]Status: Disposed19/6/2023AY 2011-12
CAE INDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1)(1), BANGALORE
ITTPA 40/BANG/2023[2010]Status: Disposed19/6/2023
SHRI. ANAVEER,KALABURAGI vs INCOME TAX OFFICER, WARD-1, KALABURAGAI
ITA 275/BANG/2023[2017-18]Status: Disposed19/6/2023AY 2017-18
MR. VEERESHAYYA ANGADI,BELLAY vs THE INCOME TAX OFFICER, WARD 1 & TPS, HOSPET
ITA 11/BANG/2023[2018-19]Status: Disposed19/6/2023AY 2018-19
MR. VEERESHAYYA ANGADI,BELLAY vs THE INCOME TAX OFFICER, WARD 1 & TPS, HOSPET
ITA 10/BANG/2023[2017-18]Status: Disposed19/6/2023AY 2017-18
SRI. GIREESHSHASTRI SHANKARSHASTRI JEERE,GAJENDRAGAD vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 305/BANG/2023[2018-19]Status: Disposed16/6/2023AY 2018-19
M/S. HEWLETT PACKARD ENTERPRISE GLOBALSOFT PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE
ITA 248/BANG/2023[2020-21]Status: Disposed16/6/2023AY 2020-21
EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU
ITA 983/BANG/2022[2018-19]Status: Disposed16/6/2023AY 2018-19
EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU
ITA 982/BANG/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU
ITA 981/BANG/2022[2016-17]Status: Disposed16/6/2023AY 2016-17
EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU
ITA 980/BANG/2022[2015-16]Status: Disposed16/6/2023AY 2015-16
EMKAY HINDUSTAN INFRASTRUCTURE,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU
ITA 979/BANG/2022[2014-15]Status: Disposed16/6/2023AY 2014-15
MRS. IBRAHIM KALEEL,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 735/BANG/2022[2018-19]Status: Disposed16/6/2023AY 2018-19
MRS. IBRAHIM KALEEL,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 734/BANG/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
MRS. IBRAHIM KALEEL,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 733/BANG/2022[2016-17]Status: Disposed16/6/2023AY 2016-17