← All Benches
ITAT Bangalore Bench
18,481 judgments
CARL ZEISS INDIA (BANGALORE) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 192/BANG/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
M/S. PRACTO TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 154/BANG/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
M/S. METRICSTREAM INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 153/BANG/2022[2017-18]Status: Disposed16/6/2023AY 2017-18
ARIBA TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITTPA 987/BANG/2022[2018-19]Status: Disposed15/6/2023AY 2018-19
SHRI. TARIKERE PANDURANGARAO MANJUNATH,SHIVAMOGGA vs INCOME-TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
ITA 363/BANG/2023[2007-08]Status: Disposed15/6/2023AY 2007-08
SHREE SWETAMBAR STHANAKVASI JAIN SHRAVAK SANGH TRUST,BANGALORE vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BANGALORE
ITA 330/BANG/2023[2023-24]Status: Disposed15/6/2023AY 2023-24
M/S. KALE AGRI TECH,SHIVAMOGGA vs THE INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
ITA 255/BANG/2023[2017-18]Status: Disposed15/6/2023AY 2017-18
PRAXAIR INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITTPA 187/BANG/2023[2017-18]Status: Disposed14/6/2023AY 2017-18
WIPRO LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 370/BANG/2021[2016-17]Status: Disposed14/6/2023AY 2016-17
SRI RAMMOHAN KORDALE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(2), BANGALORE
ITA 161/BANG/2023[2017-18]Status: Disposed13/6/2023AY 2017-18
SKF ENGINEERING & LUBRICATION INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
ITTPA 805/BANG/2022[2018-19]Status: Disposed12/6/2023AY 2018-19
SHRI. BYLAPANAPALLYA CHANDRAPPA,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(1)(1), BANGALORE
ITA 311/BANG/2023[2018-19]Status: Disposed12/6/2023AY 2018-19
SRI. VENKATBABU SRINIVAS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
ITA 285/BANG/2023[2017-18]Status: Disposed12/6/2023AY 2017-18
TOTGARS CO-OPERATIVE SALE SOCIETY LTD,SIRSI vs PR. COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 168/BANG/2023[2017-18]Status: Disposed12/6/2023AY 2017-18
MR. PRAKASH KUMAR ISHWARLAL,MANGALORE vs DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 157/BANG/2023[2015-16]Status: Disposed12/6/2023AY 2015-16
ARM EMBEDDED TECHNOLOGIES PVT LTD ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITTPA 899/BANG/2022[2018-19]Status: Disposed8/6/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs IBM INDIA PRIVATE LIMITED, BANGALORE
ITA 318/BANG/2023[2017-18]Status: Disposed8/6/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs IBM INDIA PRIVATE LIMITED, BANGALORE
ITA 317/BANG/2023[2016-17]Status: Disposed8/6/2023AY 2016-17
SMT. HEMAVATHI RAMESH,BENGALURU vs THE INCOME TAX OFFICER, WARD-6(2)(2), BENGALURU
ITA 251/BANG/2023[2017-18]Status: Disposed8/6/2023AY 2017-18
MR.JAYANTILAL RAIYARELA,MANGALORE vs DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 159/BANG/2023[2014-15]Status: Disposed8/6/2023AY 2014-15
