← All Benches
ITAT Bangalore Bench
18,481 judgments
MR.JAYANTILAL RAIYARELA,MANGALORE vs DY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 158/BANG/2023[2013-14]Status: Disposed8/6/2023AY 2013-14
APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 182/BANG/2022[2017-18]Status: Disposed8/6/2023AY 2017-18
SHRI. DUNICHAND KHITRI RAJA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 315/BANG/2023[2019-20]Status: Disposed7/6/2023AY 2019-20
SHRI. DHANASINGH NAGAMUTHU,BANGALORE vs INCOME-TAX OFFICER, WARD-(3)(3)(1), BANGALORE
ITA 314/BANG/2023[2017-18]Status: Disposed7/6/2023AY 2017-18
UPPINANGADY CATHOLIC MULTIPURPOSE CO-OPERATIVE SOCIETY LTD.,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 292/BANG/2023[2016-17]Status: Disposed7/6/2023AY 2016-17
SHRI. SATISH PANDURANGA,BANGALORE vs THE INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 237/BANG/2023[2017-18]Status: Disposed7/6/2023AY 2017-18
BLUERESERVOIR BUSINESS SERVICES LLP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
ITA 151/BANG/2023[2020-21]Status: Disposed7/6/2023AY 2020-21
MR. BANDENAWAZ MULLA,VIJAYAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BIJAPUR
ITA 137/BANG/2023[2017-18]Status: Disposed7/6/2023AY 2017-18
M/S HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 905/BANG/2022[2018-19]Status: Disposed6/6/2023AY 2018-19
SRI BANKAPUR CHANNABASAPPA UMAPATHI,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(5), DAVANGERE
ITA 54/BANG/2023[2015-16]Status: Disposed6/6/2023AY 2015-16
SRI BANKAPUR CHANNABASAPPA UMAPATHI,DAVANGERE vs THE INCOME TAX OFFICER WARD-1(5), DAVANGERE
ITA 53/BANG/2023[2014-15]Status: Disposed6/6/2023AY 2014-15
KAZYA WATANABE,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, (CPC), BANGALORE
ITA 312/BANG/2023[2021-2022]Status: Heard6/6/2023AY 2021-2022
M/S. SAUNSHI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,SAUNSHI vs INCOME-TAX OFFICER, WARD-1(1), HUBLI
ITA 301/BANG/2023[2017-18]Status: Disposed6/6/2023AY 2017-18
SRI. SHAILESH LAXMICHAND CHHEDA SHAH,VIJAYAPURA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 279/BANG/2023[2016-17]Status: Disposed6/6/2023AY 2016-17
VYAVASAYA SEVA SAHAKARA BANK LTD,CHIKKAMAGALURU vs INCOME-TAX OFFICER, WARD-1, CHIKKAMAGALURU
ITA 22/BANG/2023[2017-18]Status: Disposed5/6/2023AY 2017-18
CENTRE FOR E-GOVERNANCE,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE
ITA 236/BANG/2023[2017-18]Status: Disposed2/6/2023AY 2017-18
CENTRE FOR E-GOVERNANCE,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE
ITA 235/BANG/2023[2016-17]Status: Disposed2/6/2023AY 2016-17
CENTRE FOR E-GOVERNANCE,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE
ITA 234/BANG/2023[2015-16]Status: Disposed2/6/2023AY 2015-16
CENTRE FOR E-GOVERNANCE,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, BANGALORE
ITA 233/BANG/2023[2013-14]Status: Disposed2/6/2023AY 2013-14
CENTRE FOR E-GOVERNANCE,BENGALURU vs DIT(EXEMPTION) CIRCLE-1, BANGALORE
ITA 104/BANG/2023[2018-19]Status: Disposed2/6/2023AY 2018-19
