← All Benches
ITAT Bangalore Bench
18,481 judgments
CHARLES RIVER LABORATORIES INC.,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
ITITA 88/BANG/2023[2013-14]Status: Disposed1/6/2023AY 2013-14
CHARLES RIVER LABORATORIES INC.,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
ITA 90/BANG/2023[2017-18]Status: Disposed1/6/2023AY 2017-18
CHARLES RIVER LABORATORIES INC.,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
ITA 89/BANG/2023[2014-15]Status: Disposed1/6/2023AY 2014-15
M/S. NANDI HOSPITALITY SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 296/BANG/2023[2020-21]Status: Disposed1/6/2023AY 2020-21
M/S. NANDI HOSPITALITY SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 295/BANG/2023[2019-20]Status: Disposed1/6/2023AY 2019-20
M/S. NANDI HOSPITALITY SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 294/BANG/2023[2018-19]Status: Disposed1/6/2023AY 2018-19
M/S. COMFORTABLE ABODE PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU
ITA 124/BANG/2023[2016-17]Status: Disposed1/6/2023AY 2016-17
M/S. UNISYS INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITTPA 851/BANG/2022[2017-18]Status: Disposed31/5/2023AY 2017-18
TOYODA GOSEI COMPANY,JAPAN vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITITA 172/BANG/2023[2020-21]Status: Disposed31/5/2023AY 2020-21
AGASTYA INTERNATIONAL FOUNDATION,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTIONS, CIRCLE-1, BENGALURU
ITA 289/BANG/2023[2016-17]Status: Disposed31/5/2023AY 2016-17
M/S. SATCHMO HOLDINGS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5(1)(1), BANGALORE
ITA 288/BANG/2023[2017-18]Status: Disposed31/5/2023AY 2017-18
M/S. EY GLOBAL DELIVERY SERVICES INDIA LLP,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE
ITA 283/BANG/2023[2020-21]Status: Disposed31/5/2023AY 2020-21
M/S. ALLSTATE INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BENGALURU
ITA 257/BANG/2023[2018-19]Status: Disposed31/5/2023AY 2018-19
TYCO FIRE SECURITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 305/BANG/2022[2017-18]Status: Disposed31/5/2023AY 2017-18
NORDEX INDIA PRIVATE LIMITED (FORMERLY KNOWN AS ACCIONA WINDPOWER INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 265/BANG/2022[2017-18]Status: Disposed31/5/2023AY 2017-18
FINASTRA SOFTWARE SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 189/BANG/2022[2017-18]Status: Disposed31/5/2023AY 2017-18
APPLE INDIA PRIVATE LIMITED,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, SPECIAL RANGE-1, BANGALORE
ITA 626/BANG/2020[2016-17]Status: Disposed31/5/2023AY 2016-17
M/S. BHUWALKA STEEL INDUSTRIES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE
ITA 1599/BANG/2019[2015-16]Status: Disposed31/5/2023AY 2015-16
M/S BHUWALKA STEEL INDUSTRIES LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(4), BANGALORE
ITA 3433/BANG/2018[2014-15]Status: Disposed31/5/2023AY 2014-15
CISCO SYSTEMS SERVICES B.V.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITITA 859/BANG/2022[2018-19]Status: Disposed30/5/2023AY 2018-19
