← All Benches
ITAT Bangalore Bench
18,481 judgments
CISCO SYSTEMS SERVICES B.V.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU
ITITA 858/BANG/2022[2017-18]Status: Disposed30/5/2023AY 2017-18
LG SOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 263/BANG/2022[2017-18]Status: Disposed30/5/2023AY 2017-18
MR. P. NARASIMHA RAO,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1) & TPS, MANGALURU
ITA 840/BANG/2022[201-13]Status: Disposed26/5/2023
SRI. PRATAP KUNDA,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 1040/BANG/2022[2015-16]Status: Disposed26/5/2023AY 2015-16
M/S VWR LAB PRODUCTS PT LTD ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITTPA 92/BANG/2023[2012-13]Status: Disposed25/5/2023AY 2012-13
GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 194/BANG/2023[2015-16]Status: Disposed25/5/2023AY 2015-16
SHRI. K V SATISH BABU [HUF],MYSURU vs THE INCOME TAX OFFICER, WARD-2[1], MYSURU
ITA 42/BANG/2023[2011-12]Status: Disposed25/5/2023AY 2011-12
S N THAKUR,BANGALORE vs THE ASST. DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 332/BANG/2023[2020-2021]Status: Disposed25/5/2023AY 2020-2021
SHRI. VIKRAM KOTHARI,BANGALORE vs INCOME-TAX OFFICER WARD-(3)(2)(1), BANGALORE
ITA 274/BANG/2023[2018-19]Status: Heard25/5/2023AY 2018-19
SHRI. NARAYAN NARAYAN HASSAN PRUTHVI,HASSAN vs INCOME-TAX OFFICER, WARD-1, HASSAN
ITA 247/BANG/2023[2018-19]Status: Disposed25/5/2023AY 2018-19
SMT. VARALAKSHMI,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(2), BANGALORE
ITA 181/BANG/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
SMT. VARALAKSHMI,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(2), BANGALORE
ITA 180/BANG/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
SMT. VARALAKSHMI,BANGALORE vs INCOME-TAX OFFICER, WARD-3(2)(2), BANGALORE
ITA 179/BANG/2023[2017-18]Status: Disposed25/5/2023AY 2017-18
SRI. SANJAY RAMPRAKASH SAXENA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 176/BANG/2023[2009-10]Status: Disposed25/5/2023AY 2009-10
M/S HASSAN HAJEE & CO.,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MANGALORE
ITA 171/BANG/2023[216-17]Status: Disposed25/5/2023
M/S HASSAN HAJEE & CO.,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MANGALORE
ITA 170/BANG/2023[2015-16]Status: Disposed25/5/2023AY 2015-16
BANGALORE BEVERAGES LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD) WARD-1(1)(3), BANGALORE
ITA 294/BANG/2019[2015-16]Status: Disposed25/5/2023AY 2015-16
M/S. SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 6, BANGALORE
ITA 2506/BANG/2019[2015-16]Status: Disposed25/5/2023AY 2015-16
M/S BANGALORE BEVERAGES PVT LIMITED,BANGALORE vs THE INCOME TAX OFFICER ARD-1(1)(1), BANGALORE
ITA 438/BANG/2018[2013-14]Status: Disposed25/5/2023AY 2013-14
SHRI. K. S DUSHYANTH (HUF),BANGALORE vs INCOME TAX DEPARTMENT, WARD-4(3)(1), BANGALORE
ITA 304/BANG/2023[2017-18]Status: Disposed24/5/2023AY 2017-18
