← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 271/BANG/2023[2014-15]Status: Disposed24/5/2023AY 2014-15
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 270/BANG/2023[2013-14]Status: Disposed24/5/2023AY 2013-14
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 269/BANG/2023[2012-13]Status: Disposed24/5/2023AY 2012-13
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 268/BANG/2023[2011-12]Status: Disposed24/5/2023AY 2011-12
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 267/BANG/2023[2010-11]Status: Disposed24/5/2023AY 2010-11
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 266/BANG/2023[2009-10]Status: Disposed24/5/2023AY 2009-10
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 265/BANG/2023[2008-09]Status: Disposed24/5/2023AY 2008-09
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 264/BANG/2023[2007-08]Status: Disposed24/5/2023AY 2007-08
M/S. SUCO SOUHARDA SAHAKARI BANK LTD.,BELLARY vs THE JOINT DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), BENGALURU
ITA 263/BANG/2023[2006-07]Status: Disposed24/5/2023AY 2006-07
TOWNSHIP PROMOTERS,BANGALORE vs THE INCOME TAX OFFICER, CIRCLE - 1(2)(2), BANGALORE
ITA 250/BANG/2023[2014-15]Status: Disposed22/5/2023AY 2014-15
ST. ANN'S EDUCATION SOCIETY,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS)-3, BANGALORE
ITA 711/BANG/2020[2010-11]Status: Disposed22/5/2023AY 2010-11
GANESH ROOFING,SHIBAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1, SHIMOGA
ITA 260/BANG/2023[2017-18]Status: Disposed19/5/2023AY 2017-18
M/S. UNITED BREWERIES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BANGALORE
ITA 2532/BANG/2019[2015-16]Status: Disposed19/5/2023AY 2015-16
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 82/BANG/2023[2014-15]Status: Disposed18/5/2023AY 2014-15
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 81/BANG/2023[2013-14]Status: Disposed18/5/2023AY 2013-14
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 80/BANG/2023[2012-13]Status: Disposed18/5/2023AY 2012-13
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 79/BANG/2023[2011-12]Status: Disposed18/5/2023AY 2011-12
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 78/BANG/2023[2010-11]Status: Disposed18/5/2023AY 2010-11
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 77/BANG/2023[2009-10]Status: Disposed18/5/2023AY 2009-10
SRI. BILESHIVALE MUDDANNA GOVARDHANA MURTHY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
ITA 76/BANG/2023[2008-09]Status: Disposed18/5/2023AY 2008-09
