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ITAT Bangalore Bench

18,481 judgments

M/S. UNIVERSITY OF AGRICULTURAL EMPLOYEES HOUSE BUILDING CO-OPERATIVE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE

ITA 319/BANG/2023[2016-17]Status: Disposed18/5/2023AY 2016-17

SHRI. SRIRAM RUPANAGUNTA,BANGALORE vs ASISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(2), BANGALORE

ITA 31/BANG/2023[2015-15]Status: Disposed18/5/2023AY 2015-15

M/S. SOHAMASAA SYSTEMS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 6(1)(2), BANGALORE

ITA 277/BANG/2023[2013-14]Status: Disposed18/5/2023AY 2013-14

SMT P.K VIJAYALAKSHMI,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE

ITA 253/BANG/2023[2012-13]Status: Disposed18/5/2023AY 2012-13

SHREE BASAVESHWAR CREDIT CO-OP SOCIETY LIMITED,HUNGUND vs INCOME-TAX OFFICER, WARD-1, BAGALKOT

ITA 241/BANG/2023[2013-14]Status: Disposed18/5/2023AY 2013-14

CISCO SYSTEMS INTERNATIONAL B.V.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BENGALURU

ITA 129/BANG/2023[2019-20]Status: Disposed18/5/2023AY 2019-20

M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED ,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITTPA 59/BANG/2023[2012-13]Status: Disposed17/5/2023AY 2012-13

M/S SOFTWARE PARADIGMS INFOTECH PRIVATE LIMITED ,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITTPA 58/BANG/2023[2011-12]Status: Disposed17/5/2023AY 2011-12

OPEN-SILICON RESEARCH PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

ITTPA 965/BANG/2022[2011-12]Status: Disposed17/5/2023AY 2011-12

YOKOGAWA INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE

ITTPA 849/BANG/2022[2017-18]Status: Disposed17/5/2023AY 2017-18

WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITTPA 803/BANG/2022[2018-19]Status: Disposed17/5/2023AY 2018-19

MEHROTRA SANGEETHA,BANGALORE vs INCOME-TAX OFFICER, WARD-6(3)(1), BANGALORE

ITA 280/BANG/2023[2017-18]Status: Disposed17/5/2023AY 2017-18

SHARANABASAVESHWAR CREDIT SOUHARD SAHAKRI NI HALINGALI,BAGALKOT vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BIJAPUR

ITA 107/BANG/2023[2018-19]Status: Disposed17/5/2023AY 2018-19

M/S HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE

ITA 440/BANG/2022[2017-18]Status: Disposed17/5/2023AY 2017-18

M/S. RNS INFRASTRUCTURE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE- 2(3), BENGALURU

ITA 1171/BANG/2022[2014-15]Status: Disposed17/5/2023AY 2014-15

M/S. TATA POWER SOLAR SYSTEMS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE

ITA 2396/BANG/2019[2004-05]Status: Disposed17/5/2023AY 2004-05

SASKEN TECHNOLOGIES LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

ITTPA 150/BANG/2023[2010-11]Status: Disposed16/5/2023AY 2010-11

LDRA LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE

ITITA 863/BANG/2022[2019-20]Status: Disposed16/5/2023AY 2019-20

M/S VASOO BUILDERS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 240/BANG/2023[2014-15]Status: Heard16/5/2023AY 2014-15

RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX[EXEMPTION], CIRCLE-1, BANGALORE

ITA 16/BANG/2023[2013-14]Status: Heard16/5/2023AY 2013-14