← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. LALASAB IMAMSAB ARAGANJI,GADAG vs INCOME-TAX OFFICER, WARD-2, GADAG
ITA 128/BANG/2023[2015-16]Status: Disposed16/5/2023AY 2015-16
MR. LALASAB IMAMSAB ARAGANJI,GADAG vs INCOME-TAX OFFICER, WARD-2, GADAG
ITA 127/BANG/2023[2014-15]Status: Disposed16/5/2023AY 2014-15
SRI. SANDEEP PATWARI,BANGALORE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 223/BANG/2023[2020-21]Status: Disposed15/5/2023AY 2020-21
SANGAM CO-OP CREDIT SOCIETY,BAGALKOT vs INCOME-TAX OFFICER WARD-2, BAGALKOT
ITA 69/BANG/2023[2020-21]Status: Disposed12/5/2023AY 2020-21
SANGAM CO-OP CREDIT SOCIETY,BAGALKOT vs INCOME-TAX OFFICER WARD 1& TPS, BAGALKOT
ITA 68/BANG/2023[2018-19]Status: Disposed12/5/2023AY 2018-19
KADAVANTHARA BUILDERS PVT LTD,CHENNAI vs ITO, WARD -4(2), CHENNAI
ITA 2485/CHNY/2019[2015-16]Status: Disposed12/5/2023AY 2015-16
KADAVANTHARA BUILDERS PVT LTD,CHENNAI vs ITO, WARD -4(2), CHENNAI
ITA 2484/CHNY/2019[2014-15]Status: Disposed12/5/2023AY 2014-15
M/S. LTIMINDTREE LIMITED (SUCCESSOR IN INTEREST TO M/S. MINDTREE LIMITED),MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 27/BANG/2023[2006-07]Status: Disposed11/5/2023AY 2006-07
M/S. PRATAMIK KRUSHI PTIN SAHAKARI SANGA LIMITED NOOLVI,HUBLI vs INCOME-TAX OFFICER, WARD 2(2), HUBLI
ITA 126/BANG/2023[2017-18]Status: Disposed9/5/2023AY 2017-18
TEKTRONIX INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 759/BANG/2022[2018-19]Status: Disposed8/5/2023AY 2018-19
M/S. PRAKALPA AUTOMOTIVES PRIVATE LIMITED,HUBLI vs INCOME-TAX OFFICER, CPC, BENGALURU
ITA 56/BANG/2023[2018-19]Status: Disposed8/5/2023AY 2018-19
M/S. VINAYAKA EDUCATIONAL TRUST,BANGALORE vs THE INCOME-TAX OFFICER, (EXEMPTIONS) WARD-2, BANGALORE
ITA 192/BANG/2023[2016-17]Status: Disposed8/5/2023AY 2016-17
SRI. BOLAR JAYARAJ SHETTY,BENGALURU vs INCOME-TAX OFFICER, WARD-5(3)(5), BENGALURU
ITA 186/BANG/2023[2016-17]Status: Disposed8/5/2023AY 2016-17
SRI. BOLAR JAYARAJ SHETTY,BENGALURU vs INCOME-TAX OFFICER, WARD-5(3)(5), BENGALURU
ITA 185/BANG/2023[2015-16]Status: Disposed8/5/2023AY 2015-16
SRI. BOLAR JAYARAJ SHETTY,BENGALURU vs INCOME-TAX OFFICER, WARD-5(3)(5), BENGALURU
ITA 184/BANG/2023[2014-15]Status: Disposed8/5/2023AY 2014-15
M/S. JUNIPER NETWORKS INC,USA vs INCOME-TAX OFFICER(INTERNATIONAL TAXATION) WARD-1(2), BENGALURU
ITA 164/BANG/2023[2012-13]Status: Disposed8/5/2023AY 2012-13
TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 272/BANG/2021[2016-17]Status: Disposed4/5/2023AY 2016-17
M/S. SANTOSH ENTERPRISES,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, SHIVAMOGGA
ITA 87/BANG/2023[2017-18]Status: Disposed3/5/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX (INTENATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM SINGAPORE PTE LIMITED, BANGALORE
ITA 178/BANG/2023[2016-17]Status: Disposed3/5/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX (INTENATIONAL TAXATION) CIRCLE-1(2), BANGALORE vs M/S IBM SINGAPORE PTE LIMITED, BANGALORE
ITA 177/BANG/2023[2015-16]Status: Disposed3/5/2023AY 2015-16
