← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. MTR MAIYA'S,BENGALURU vs INCOME-TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 95/BANG/2023[2018-19]Status: Disposed2/5/2023AY 2018-19
SHRI. VARADARAJAN NARAYAN AIYAR,BENGALURU vs INCOME-TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 91/BANG/2023[2017-18]Status: Disposed2/5/2023AY 2017-18
JOINT COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-4(3)(1), BANGALORE vs M/S. KELTECH ENERGIES LIMITED, BANGALORE
ITA 174/BANG/2023[2016-17]Status: Disposed2/5/2023AY 2016-17
JOINT COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-4(3)(1), BANGALORE vs M/S. KELTECH ENERGIES LIMITED, BANGALORE
ITA 173/BANG/2023[2015-16]Status: Disposed2/5/2023AY 2015-16
EUROFINS IT SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-2(1)(1), BANGALORE
ITTPA 745/BANG/2022[2018-19]Status: Disposed1/5/2023AY 2018-19
ANITHA FERNANDES,TUMKUR vs THE INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR
ITA 252/BANG/2023[2017-18]Status: Disposed1/5/2023AY 2017-18
M/S DESAI & CO.,HUBBALLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBBALLI
ITA 152/BANG/2023[2013-14]Status: Disposed1/5/2023AY 2013-14
SRI. KRISHNASWAMY VENKATA RAMAN,BANGALORE vs ASST. DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 106/BANG/2023[2020-21]Status: Disposed1/5/2023AY 2020-21
M/S NORTHERN OPERATING SERVICES PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (JCIT) SPECIAL RANGE-5, BANGALORE
ITA 2943/BANG/2018[2014-15]Status: Disposed1/5/2023AY 2014-15
INTUIT INDIA PRODUCT DEVELOPMENT CENTRE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 957/BANG/2022[2018-19]Status: Disposed28/4/2023AY 2018-19
M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, LTU, CIRCLE-2, BANGALORE
ITA 229/BANG/2023[2013-14]Status: Disposed28/4/2023AY 2013-14
M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 228/BANG/2023[2012-13]Status: Disposed28/4/2023AY 2012-13
M/S. CANARA BANK (ERSTWHILE SYNDICATE BANK),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 227/BANG/2023[2011-12]Status: Disposed28/4/2023AY 2011-12
M/S. JUDICIAL EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED,MYSURU vs INCOME-TAX OFFICER, WARD-2(2), MYSORE
ITA 108/BANG/2023[2017-18]Status: Disposed28/4/2023AY 2017-18
SRI. IDLI. YARRISWAMY,HOSPET vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 43/BANG/2023[2011-12]Status: Disposed27/4/2023AY 2011-12
MR. RAHIL MAHESHKUMAR ZIAMUDDIN,USA vs ASSISTANT COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 112/BANG/2023[2015-16]Status: Disposed27/4/2023AY 2015-16
SHRI. GOVINDAIAH N,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 6(2)(1), BANGALORE
ITA 85/BANG/2023[2018-19]Status: Disposed26/4/2023AY 2018-19
DUMMI SHIVARAJ DEEPAK,DAVANGERRE vs INCOMETAX OFFICER, WARD-1, DAVANGERE
ITA 74/BANG/2023[2017-18]Status: Disposed26/4/2023AY 2017-18
M/S. NOVA HAMLET PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 33/BANG/2023[2014-15]Status: Disposed26/4/2023AY 2014-15
INCOME-TAX OFFICER, WARD-1, BELLARY vs M/S. RAMGAD MINERALS AND MINING LTD, HOSPET
ITA 175/BANG/2023[2012-13]Status: Disposed26/4/2023AY 2012-13
