← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. CLEAN FOODS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

ITA 162/BANG/2023[2015-16]Status: Disposed26/4/2023AY 2015-16

SRI. SANDEEP KEDIA,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(4), BANGALORE

ITA 156/BANG/2023[2016-17]Status: Disposed26/4/2023AY 2016-17

M/S. SUJANIX PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(3), BANGALORE

ITA 103/BANG/2023[2019-20]Status: Disposed26/4/2023AY 2019-20

M/S. SUJANIX PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD-4(2)(3), BANGALORE

ITA 102/BANG/2023[2018-19]Status: Disposed26/4/2023AY 2018-19

M/S. MADNALLI V V S BANK LTD.,MADNALLI vs INCOME-TAX OFFICER, WARD-2(3), HUBLI

ITA 214/BANG/2023[2016-17]Status: Disposed25/4/2023AY 2016-17

RAVINDRA DAYANAND SANKESHWAR,HUBBALI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), HUBLI

ITA 210/BANG/2023[2016-17]Status: Disposed25/4/2023AY 2016-17

SHRI. CHANNAKESHAVA Y S (HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(3)(1), BANGALORE

ITA 155/BANG/2023[2012-13]Status: Disposed25/4/2023AY 2012-13

SHRI. T.SRIRANGA (HUF),CHICKMAGALUR vs INCOME-TAX OFFICER-WARD-2, CHIKMAGALUR

ITA 154/BANG/2023[2017-18]Status: Disposed25/4/2023AY 2017-18

SHRI. NARAYANLAL,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(3), BANGALORE

ITA 117/BANG/2023[2012-13]Status: Disposed25/4/2023AY 2012-13

ADDL/JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S VIJAYA BANK, BANGALORE

ITA 528/BANG/2019[2015-16]Status: Disposed25/4/2023AY 2015-16

M/S VIJAYA BANK,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX LTU, BANGALORE

ITA 321/BANG/2019[2015-16]Status: Disposed25/4/2023AY 2015-16

EY GLOBAL DELIVERY SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

ITA 153/BANG/2023[2018-19]Status: Heard24/4/2023AY 2018-19

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 147/BANG/2023[2015-16]Status: Disposed24/4/2023AY 2015-16

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 146/BANG/2023[2015-16]Status: Disposed24/4/2023AY 2015-16

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 145/BANG/2023[2015-16]Status: Disposed24/4/2023AY 2015-16

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 144/BANG/2023[2014-15]Status: Disposed24/4/2023AY 2014-15

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 143/BANG/2023[2014-15]Status: Disposed24/4/2023AY 2014-15

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 142/BANG/2023[2014-15]Status: Disposed24/4/2023AY 2014-15

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 141/BANG/2023[2014-15]Status: Disposed24/4/2023AY 2014-15

M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 140/BANG/2023[2014-15]Status: Disposed24/4/2023AY 2014-15