← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 139/BANG/2023[2013-14]Status: Disposed24/4/2023AY 2013-14
M/S. OSR HOTELS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 138/BANG/2023[2013-14]Status: Disposed24/4/2023AY 2013-14
M/S. MADNALLI V V S BANK LD.,MADNALLI vs INCOME-TAX OFFICER, WARD-1(7), HUBLI
ITA 195/BANG/2023[2017-18]Status: Disposed21/4/2023AY 2017-18
UDAPI NARAYANA RAO PADMANABH RAO,NANJANGUD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1), MYSORE
ITA 136/BANG/2023[2016-17]Status: Disposed20/4/2023AY 2016-17
SAP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 875/BANG/2022[2018-19]Status: Disposed19/4/2023AY 2018-19
SAP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 874/BANG/2022[2017-18]Status: Disposed19/4/2023AY 2017-18
M/S. NSL SUGARS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 120/BANG/2023[2012-13]Status: Disposed19/4/2023AY 2012-13
DAKSHINA KANNADA SANATHANA DHARMA SANGHA,BANGALORE vs INCOME-TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 110/BANG/2023[2017-18]Status: Disposed19/4/2023AY 2017-18
M/S. PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY LIMITED NALLUR,DAVANGERE vs INCOME-TAX OFFICER, WARD-1, DAVANGERE
ITA 84/BANG/2023[2017-18]Status: Disposed18/4/2023AY 2017-18
SMT. SHANTHI R PAI,UDUPI vs INCOME-TAX OFFICER, WARD-3, UDUPI
ITA 39/BANG/2023[2013-14]Status: Disposed18/4/2023AY 2013-14
SRI. KEDAR AJIT KENY,BANGALORE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 119/BANG/2023[2021-22]Status: Disposed18/4/2023AY 2021-22
M/S. RAKSHA REALTORS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
ITA 116/BANG/2023[2013-14]Status: Disposed18/4/2023AY 2013-14
ASHWIN G KALRO,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(5), BANGALORE
ITA 109/BANG/2023[2017-18]Status: Disposed18/4/2023AY 2017-18
M/S. PLATINIUM DEVELOPERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-5(2)(1), BANGALORE
ITA 169/BANG/2023[2016-17]Status: Disposed17/4/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE vs M/S. GOPALAN ENTERPRISES, BENGALURU
ITA 96/BANG/2023[2017-18]Status: Disposed11/4/2023AY 2017-18
SUBHANKAR CHAKRABORTY,KOLKATA vs ITO, WARD- 5(3)(2), BANGALORE
ITA 1088/BANG/2022[2016-17]Status: Disposed11/4/2023AY 2016-17
DCIT, CENTRAL CIRCLE, BELLARI vs M/S. NAVODAYA EDUCATION TRUST, RAICHUR
ITA 1061/BANG/2022[2009-10]Status: Disposed6/4/2023AY 2009-10
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 1116/BANG/2019[2015-16]Status: Disposed6/4/2023AY 2015-16
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 1115/BANG/2019[2014-15]Status: Disposed6/4/2023AY 2014-15
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE
ITA 1114/BANG/2019[2013-14]Status: Disposed6/4/2023AY 2013-14
