SUBHANKAR CHAKRABORTY,KOLKATA vs. ITO, WARD- 5(3)(2), BANGALORE
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IN THE INCOME TAX APPELLATE TRIBUNAL “SMC - A” BENCH : BANGALORE BEFORESHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No.1088/Bang/2022 Assessment Year : 2019-20 Shri. Subhankar Chakraborty, ITO, T. M. 5/25 (N. K. 38), Nishikanan, Ward – 5(3)(2), Teghoria Main Road, Bengaluru. Vs. Baguihati, North 24 Parganas, Kolkata – 700 157. PAN : AHHPC 6825 D APPELLANT RESPONDENT
C O R R I G E N D U M
This appeal was disposed of vide order dated 19.1.2023 wherein in the cause title the assessment year is inadvertently mentioned as 2016-17 instead of 2019-20. Hence the Assessment Year in the cause title is modified and substituted to read as “Assessment Year : 2019-20”. Sd/- (LAXMI PRASAD SAHU) Accountant Member Bangalore, Dated: 11th April, 2023. /Desai S Murthy /
Copy to:
Appellant 2. Respondent 3. CIT 4. CIT(A) 5. DR, ITAT, Bangalore. By order
Assistant Registrar ITAT, Bangalore.