← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE
ITA 1113/BANG/2019[2012-13]Status: Disposed6/4/2023AY 2012-13
M/S. BANGALORE METRO RAIL CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BANGALORE
ITA 1112/BANG/2019[2011-12]Status: Disposed6/4/2023AY 2011-12
ADDITIONAL COMMISSIONER OF INCOME TAX,SPECIAL RANGE - 1, BANGALORE vs M/S. BANGALORE METRO RAIL CORPORATION LIMITED, BANGALORE
ITA 1048/BANG/2019[2011-12]Status: Disposed6/4/2023AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE vs M/S A M BUILDERS AND DEVELOPERS, BANGALORE
ITA 3184/BANG/2018[2014-15]Status: Disposed6/4/2023AY 2014-15
INCOME-TAX, WARD-1 & TPS, TUMKUR vs M/S. TUMKURU BASAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED, TUMKUR
ITA 75/BANG/2023[2017-18]Status: Disposed5/4/2023AY 2017-18
M/S. MYSORE FRUIT PRODUCTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 5/BANG/2023[2014-15]Status: Disposed5/4/2023AY 2014-15
KUNIGAL THIBBAIAH SRINIVASA,KUNIGAL vs INCOME-TAX OFFICER, WARD-2, TUMAKURU
ITA 125/BANG/2023[2017-18]Status: Disposed5/4/2023AY 2017-18
SHRI. MANJUNATH SHIVAPPA SUNAGAR,HAVERI vs INCOME-TAX OFFICER, WARD-1, HAVERI
ITA 57/BANG/2023[2017-18]Status: Disposed3/4/2023AY 2017-18
OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BENGALURU vs CIRCLE-3(1)(1), BANGALORE
ITTPA 718/BANG/2022[2017-18]Status: Disposed31/3/2023AY 2017-18
HARESH UDHAV BUXANI,BANGALORE vs THE ITO (IT), WARD-1(1), BANGALORE
ITITA 1125/BANG/2022[2014-15]Status: Disposed31/3/2023AY 2014-15
GOOGEL INDIA PVT. LTD. vs ADDL.C.I.T.,
ITA 374/BANG/2013[2008-09]Status: Disposed31/3/2023AY 2008-09
M/S GOOGLE INDIA PVT. LTD. vs ADDL.C.I.T.,
ITA 362/BANG/2013[2008-09]Status: Disposed31/3/2023AY 2008-09
M/S. GOKULDAS EXPORTS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2), BANGALORE
ITA 1062/BANG/2004[1995-96]Status: Disposed31/3/2023AY 1995-96
INDEGENE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
ITTPA 864/BANG/2022[2018-19]Status: Disposed30/3/2023AY 2018-19
M/S. TIVO TECH PRIVATE LIMITED (FORMERLY KNOWN AS VEVEO (INDIA) PRIVATE LIMITED),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 862/BANG/2022[2018-19]Status: Disposed30/3/2023AY 2018-19
M/S GOWRI INFRAENGINEERS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 55/BANG/2023[2018-19]Status: Disposed30/3/2023AY 2018-19
M/S. AVANT GARDE FASHION WEAR P LTD.,AND ON BEHALF MERGED COMPANY CHANDELIER TRACON PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER, WARD 2(1)(1), BENGALURU
ITA 438/BANG/2022[2017-18]Status: Disposed30/3/2023AY 2017-18
EXPAT ENGINEERING INDIA LIMITED,BENGALURU vs ACIT, CIRCLE-2(1)(2), BENGALURU
ITA 1139/BANG/2022[2016-17]Status: Heard30/3/2023AY 2016-17
MARANAIKANA HALLI JAYASHELLA SHETTY PRADEEPKUMAR,MYSORE vs THE ACIT, CIRCLE - 1(1) & TPS, MYSORE
ITA 1136/BANG/2022[2017-18]Status: Heard30/3/2023AY 2017-18
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-7, BANGALORE vs M/S. TARGET CORPORATION INDIA PRIVATE LIMITED, BANGALORE
ITA 657/BANG/2020[2015-16]Status: Disposed30/3/2023AY 2015-16
