← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TARGET CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BENGALURU
ITA 614/BANG/2020[2015-16]Status: Disposed30/3/2023AY 2015-16
M/S. TANGOE INDIA SOFTEK SERVICES PRIVATE LIMITED,BANGALORE vs NATIONAL FACELESS ASSESSMENT, DELHI
ITTPA 923/BANG/2022[2018-19]Status: Disposed29/3/2023AY 2018-19
ATOS IT SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 732/BANG/2022[2018-19]Status: Disposed29/3/2023AY 2018-19
M/S. ALCON LABORATORIES (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1(1)(1), BANGALORE
ITTPA 535/BANG/2022[2017-18]Status: Disposed29/3/2023AY 2017-18
M/S. QLIKTECH INTERNATIONAL AB,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BENGALURU
ITITA 71/BANG/2023[2016-17]Status: Disposed29/3/2023AY 2016-17
KENNAMETAL INC,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU
ITITA 814/BANG/2022[2019-20]Status: Disposed29/3/2023AY 2019-20
KENNAMETAL INC,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU
ITITA 813/BANG/2022[2018-19]Status: Disposed29/3/2023AY 2018-19
SHARADA MOHAN SHETTY,KARWAR vs ITO, WARD-2, KARWAR
ITA 1060/BANG/2022[2015-16]Status: Disposed29/3/2023AY 2015-16
M/S. MULKI SUNDAR RAM SHETTY NAGAR AYYAPPA SWAMY TEMPLE TRUST,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-2, BANGALORE
ITA 950/BANG/2022[2018-19]Status: Disposed28/3/2023AY 2018-19
NTS TECHNOLOGY SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 940/BANG/2022[2018-19]Status: Disposed27/3/2023AY 2018-19
PAREXEL INTERNATIONAL CLINICAL RESEARCH PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 894/BANG/2022[2018-19]Status: Disposed27/3/2023AY 2018-19
WEWORK INDIA MANAGEMENT PRIVATE LIMITED,BENGALURU vs ASSESSMENT UNIT, NATIONAL FACELESS, DELHI
ITTPA 819/BANG/2022[2018-19]Status: Disposed27/3/2023AY 2018-19
SHRI. INDRAJEET GHORPADE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, 4(3)(1), BANGALORE
ITA 61/BANG/2023[2016-17]Status: Disposed27/3/2023AY 2016-17
SHRI. KUDLUR RAMASWAMY SATHYANARAYANA,MYSURU vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, MYSURU
ITA 28/BANG/2023[2015-16]Status: Disposed27/3/2023AY 2015-16
ATOS IT SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 294/BANG/2022[2017-18]Status: Disposed27/3/2023AY 2017-18
EMC SOFTWARE AND SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 2, BANGALORE
ITA 191/BANG/2021[2016-17]Status: Disposed27/3/2023AY 2016-17
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE vs M/S INFOSYS LIMITED, BANGALORE
ITA 227/BANG/2019[2015-16]Status: Disposed27/3/2023AY 2015-16
THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE vs M/S INFOSYS LIMITED, BANGALORE
ITA 226/BANG/2019[2014-15]Status: Disposed27/3/2023AY 2014-15
M/S INFOSYS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 126/BANG/2019[2015-16]Status: Disposed27/3/2023AY 2015-16
M/S INFOSYS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 125/BANG/2019[2014-15]Status: Disposed27/3/2023AY 2014-15
