← All Benches
ITAT Bangalore Bench
18,481 judgments
LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD- 4(1)(1), BANGALORE
ITA 281/BANG/2021[2016-17]Status: Disposed24/3/2023AY 2016-17
GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 966/BANG/2022[2018-19]Status: Disposed23/3/2023AY 2018-19
M/S. H M V EDUCATIONAL CULTURAL & SOCIAL TRUST,BANGALORE vs THE INCOME TAX OFFICER[EXEMPTIONS], WARD-1, BANGALORE
ITA 9/BANG/2023[2018-19]Status: Disposed23/3/2023AY 2018-19
MEENA JAIN, L/R OF LATE ASHOK KUMAR JAIN,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 67/BANG/2023[2018-19]Status: Disposed23/3/2023AY 2018-19
MAVENIR SYSTEMS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 453/BANG/2022[2017-18]Status: Disposed23/3/2023AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE vs M/S. BHARAT INFRA TECH (P)LTD, BANGALORE
ITA 1443/BANG/2014[2008-09]Status: Disposed23/3/2023AY 2008-09
SHRI. KISHORE KANDIKERE,BANGALORE vs INCOME-TAX OFFICER, WARD-INTERNATIONAL TAXATION 1(2), BANGALORE
ITA 99/BANG/2023[2017-18]Status: Disposed21/3/2023AY 2017-18
M/S. VARTHUR FOUNDATION TRUST,BANGALORE vs INCOME-TAX OFFICER (EXEMPTIONS), WARD-2, BANGALORE
ITA 50/BANG/2023[2016-17]Status: Disposed21/3/2023AY 2016-17
SRI. RAMESHA,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(3), BANGALORE
ITA 101/BANG/2023[2017-18]Status: Disposed21/3/2023AY 2017-18
SMT. REKHA CHANNABASAPPA KANDIKERE,BANGALORE vs INCOME-TAX OFFICER, WARD-INTERNATIONAL TAXATION 1(2), BANGALORE
ITA 100/BANG/2023[2017-18]Status: Disposed21/3/2023AY 2017-18
M/S. INDUS TMT INDUSTRIES LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 1159/BANG/2022[2020-21]Status: Disposed21/3/2023AY 2020-21
MRS. MUDDA SHAMALA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-6(3)(1), BENGALURU
ITA 1149/BANG/2022[2015-16]Status: Disposed21/3/2023AY 2015-16
MR. HOTHUR MOHAMMED TAUSEEF,BELLARY vs DCIT-CIRCLE-1, BELLARY
ITA 1032/BANG/2022[2016-17]Status: Disposed21/3/2023AY 2016-17
CAE FLIGHT TRAINING (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITTPA 48/BANG/2023[2017-18]Status: Disposed17/3/2023AY 2017-18
SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 679/BANG/2022[2018-19]Status: Disposed17/3/2023AY 2018-19
SHREE HANUMAN CREDIT SOUHARD SAHAKARI LIMITED,CHIKODI vs PR. COMMISSIONER OF INCOME-TAX, HUBLI
ITA 29/BANG/2023[2017-18]Status: Disposed17/3/2023AY 2017-18
SHRI. BANGALORE NARAYAN DAS,BENGALURU vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION-1(1), BENGALURU
ITA 121/BANG/2022[2017-18]Status: Disposed17/3/2023AY 2017-18
SHRI. BANGALORE NARAYAN DAS,BENGALURU vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION-1(1), BENGALURU
ITA 120/BANG/2022[2014-15]Status: Disposed17/3/2023AY 2014-15
M/S. SNR RURAL EDUCATION TRUST,PUTTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 1161/BANG/2022[2015-16]Status: Disposed17/3/2023AY 2015-16
MR. ULLAL KAKKETOTA BAVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 1013/BANG/2022[2014-15]Status: Disposed17/3/2023AY 2014-15
