← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ABB GLOBAL INDUSTRIES AND SERVICES PRIVATE LIMITED (EARLIER KNOWN AS ABB GLOBAL INDUSTRIES AND SERVICES LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 3/BANG/2020[2015-16]Status: Disposed17/3/2023AY 2015-16
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED,TAMIL NADU vs DCIT, BANGALORE
ITA 649/BANG/2015[2010-11]Status: Disposed17/3/2023AY 2010-11
BRADY COMPANY INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 900/BANG/2022[2018-19]Status: Disposed16/3/2023AY 2018-19
INGERSOLL-RAND TECHNOLOGIES AND SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 815/BANG/2022[2018-19]Status: Disposed16/3/2023AY 2018-19
M/S APOLLO POWER SYSTEMS PVT. LTD.,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 47/BANG/2023[2019-2020]Status: Disposed15/3/2023AY 2019-2020
WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 291/BANG/2022[2017-18]Status: Disposed15/3/2023AY 2017-18
SMT. VANI RAMACHANDRAN,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
ITA 1057/BANG/2022[2013-14]Status: Disposed15/3/2023AY 2013-14
FMC INDIA PRIVATE LIMITED,MUMBAI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITTPA 917/BANG/2022[2018-19]Status: Disposed14/3/2023AY 2018-19
SRI. GIRISH SOMAPPA POOJARY,BENGALURU vs THE INCOME TAX OFFICER - WARD-6(2)(3), BENGALURU
ITA 45/BANG/2023[2018-19]Status: Disposed14/3/2023AY 2018-19
M/S. GOKULAM SHELTERS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
ITA 44/BANG/2023[2019-2020]Status: Disposed14/3/2023AY 2019-2020
VINEET SETHI,BANGALORE vs INCOME-TAX, WARD-6(2)(4), BANGALORE
ITA 24/BANG/2023[2017-18]Status: Disposed14/3/2023AY 2017-18
M/S. LENOVO INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 885/BANG/2022[2018-19]Status: Disposed13/3/2023AY 2018-19
UNILOG CONTENT SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 852/BANG/2022[2018-19]Status: Disposed13/3/2023AY 2018-19
MICRO FOCUS MARIGALANTE LIMITED,UNITED KINGDOM vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(1), BANGALORE
ITITA 877/BANG/2022[2019-20]Status: Disposed13/3/2023AY 2019-20
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 812/BANG/2022[2020-21]Status: Disposed13/3/2023AY 2020-21
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 811/BANG/2022[2019-20]Status: Disposed13/3/2023AY 2019-20
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 810/BANG/2022[2018-19]Status: Disposed13/3/2023AY 2018-19
M/S. SRI DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 809/BANG/2022[2017-18]Status: Disposed13/3/2023AY 2017-18
QUEST GLOBAL ENGINEERING SERVICES PRIVATE :LIMITED,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, BELAGAVI
ITA 279/BANG/2022[2017-18]Status: Disposed13/3/2023AY 2017-18
SRI H.J.SIWANI,BANGALORE vs THE DCIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 1047/BANG/2022[2014-15]Status: Disposed13/3/2023AY 2014-15