← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. EMBASSY ANL CONSORTIUM,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, BENGALURU

ITA 393/BANG/2021[2015-16]Status: Disposed13/3/2023AY 2015-16

SRI DINESH DEVRAJ RANKA,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-8, BENGALURU

ITA 2786/BANG/2017[2011-12]Status: Disposed13/3/2023AY 2011-12

SRI BASAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,TUMKUR vs INCOME-TAX, WARD-3, TUMKUR

ITA 1156/BANG/2022[2017-18]Status: Disposed10/3/2023AY 2017-18

M/S. CENTURY SILICON CITY,BANGALORE vs DCIT, CIRCLE-1(2)(1, BANGALORE

ITA 1102/BANG/2022[2015-16]Status: Disposed10/3/2023AY 2015-16

M/S. CENTURY SILICON CITY,BANGALORE vs DCIT, CIRCLE-1(2)(1, BANGALORE

ITA 1101/BANG/2022[2014-15]Status: Disposed10/3/2023AY 2014-15

M/S. CENTURY SILICON CITY,BANGALORE vs DCIT, CIRCLE-1(2)(1, BANGALORE

ITA 1100/BANG/2022[2013-14]Status: Disposed10/3/2023AY 2013-14

CENTURY SHELTORS,BANGALORE vs ACIT, CIRCLE-2(2), BANGALORE

ITA 1075/BANG/2022[2015-16]Status: Disposed10/3/2023AY 2015-16

CENTURY SHELTORS,BANGALORE vs ACIT, CIRCLE-2(2), BANGALORE

ITA 1074/BANG/2022[2014-15]Status: Disposed10/3/2023AY 2014-15

CENTURY SHELTORS,BANGALORE vs ACIT, CIRCLE-2(2), BANGALORE

ITA 1073/BANG/2022[2013-14]Status: Disposed10/3/2023AY 2013-14

SMT. BHAGYALAKSHAMMA RAMANADA RAO DESHPANDE,BANGALORE vs THE INCOME-TAX, OFFICER, WARD-5(3)(1), BANGALORE

ITA 21/BANG/2023[2006-07]Status: Disposed9/3/2023AY 2006-07

M/S. FLIPKART INDIA PVT. LTD.,BANGALORE vs ACIT, SPECIAL RANGE-3, BANGALORE

ITA 1141/BANG/2022[2017-18]Status: Disposed9/3/2023AY 2017-18

DCIT, CENTRAL CIRCLE-1(4), BENGALURU vs M/S. FLIPKART INDIA PVT LTD., BENGALURU

ITA 1115/BANG/2022[2017-18]Status: Disposed9/3/2023AY 2017-18

SRI. CHANDRAKANT SHAMAPPA KONTHA,HUBLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU

ITA 2/BANG/2023[2018-19]Status: Disposed8/3/2023AY 2018-19

SRI. CHANDRAKANT SHAMAPPA KONTHA,HUBLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU

ITA 1/BANG/2023[2017-18]Status: Disposed8/3/2023AY 2017-18

SHRI. SHIVAJI MAHARAJ CREDIT CO-OP SOCIETY LTD,BIJAPUR vs INCOME-TAX OFFICER, WARD-1 & TPS, VIJAYAPURA

ITA 1050/BANG/2022[2015-16]Status: Disposed8/3/2023AY 2015-16

M/S. APSARA INNOVATINS PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 1, BANGALORE

ITA 334/BANG/2020[2015-16]Status: Disposed8/3/2023AY 2015-16

HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs THE DCIT, (IT), CIRCLE-1(2), BANGALORE

ITITA 1150/BANG/2022[2009-10]Status: Disposed7/3/2023AY 2009-10

M/S. NAGESH CONSULTANTS,BANGALORE vs DCIT, (CPC)-TDS, CIRCLE-2(1), BANGALORE

ITA 32/BANG/2023[2013-14]Status: Heard7/3/2023AY 2013-14

SRI. PADMANABHA MANGALORE CHOWTA,MANGALORE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE-1, MANGALORE

ITA 1147/BANG/2022[2017-18]Status: Disposed7/3/2023AY 2017-18

PCA CHARITABLE TRUST,BANGALORE vs INCOME-TAX OFFICER, WARD1(2)(5), BENGALURU

ITA 30/BANG/2023[2017-18]Status: Disposed6/3/2023AY 2017-18