← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI. VISHWANATH KUNTAVALLI,THIRTHAHALLI vs THE INCOME TAX OFFICER, WARD-4, SHIMOGA
ITA 762/BANG/2022[2017-18]Status: Disposed6/3/2023AY 2017-18
JWALAMALA JEWELLERS,BANGALORE vs THE ACIT, CIRCLE-7(2)(1), BENGALURU
ITA 1121/BANG/2022[2017-18]Status: Disposed6/3/2023AY 2017-18
M/S. TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE
ITA 2585/BANG/2019[2015-16]Status: Disposed3/3/2023AY 2015-16
M/S. TOYOTA TAUSHO INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -3(1)(1), BENGALURU
ITA 2806/BANG/2017[2013-14]Status: Disposed2/3/2023AY 2013-14
PRAXAIR INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITTPA 915/BANG/2022[2018-19]Status: Disposed28/2/2023AY 2018-19
MR. B.N.MALATESH,BANGALORE vs INCOME-TAX OFFICER, WARD-6(2)(1), BANGALORE
ITA 3/BANG/2023[2009-10]Status: Disposed28/2/2023AY 2009-10
NTT DATA INFORMATION PROCESSING SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 293/BANG/2022[2017-18]Status: Disposed28/2/2023AY 2017-18
MR. SRIDHAR MURTHY S,BENGALURU vs INCOME-TAX OFFICER, NFAC, DELHI, BENGALURU
ITA 1175/BANG/2022[2018-19]Status: Disposed28/2/2023AY 2018-19
THE ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE-1, MANGALURU vs M/S. RASTRIYA COMPUTER SAKSHARATA SAMITHI, PUTTUR
ITA 1098/BANG/2022[2010-11]Status: Disposed28/2/2023AY 2010-11
MITHALAL CHORIDIA MAHINDRA KUMAR,BANGALORE vs THE ACIT, CENTRAL CIRCLE -1(2), BANGALORE
ITA 1092/BANG/2022[2015-16]Status: Disposed28/2/2023AY 2015-16
M/S. MAKINO INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 712/BANG/2020[2007-08]Status: Disposed28/2/2023AY 2007-08
SHRI. SUNIL KUMAR JALAN,BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(1), BANGALORE
ITA 337/BANG/2020[2014-15]Status: Disposed28/2/2023AY 2014-15
M/S. SHINDENGEN INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2514/BANG/2019[2015-16]Status: Disposed28/2/2023AY 2015-16
GOOGLE IRELAND LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1(1), BENGALURU
ITA 2845/BANG/2017[2007-08]Status: Disposed28/2/2023AY 2007-08
MARLABS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITTPA 963/BANG/2022[2018-19]Status: Disposed27/2/2023AY 2018-19
SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 948/BANG/2022[2013-14]Status: Disposed27/2/2023AY 2013-14
COMER INDUSTRIES INDIA PRIVATE LIMITED,BANGALORE vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BANGALORE
ITTPA 848/BANG/2022[2017-18]Status: Disposed27/2/2023AY 2017-18
M/S. CORPORATE LEISURE & PROPERTY DEVELOPMENT PVT. LTD.,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1)(1), BENGALURU
ITA 1053/BANG/2022[2013-14]Status: Disposed27/2/2023AY 2013-14
BASAPPA RAMESH,BANGALORE vs THE ACIT, CIRCLE-2(2)(1), BANGALORE
ITA 1093/BANG/2022[2017-18]Status: Disposed24/2/2023AY 2017-18
M/S UB SPORTS MANAGEMENT OVERSEAS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 2930/BANG/2018[2014-15]Status: Disposed24/2/2023AY 2014-15