← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S PALMER INVESTMENT GROUP LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(1), BANGALORE
ITA 2929/BANG/2018[2014-15]Status: Disposed24/2/2023AY 2014-15
M/S. MAPEI CONSTRUCTIONS PRODUCTS (INDIA) PRIVATE LIMITED,BNGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 828/BANG/2022[2018-19]Status: Disposed23/2/2023AY 2018-19
BRAHMAN PATTIN SANGH NIYAMIT JAMKHANDI,JAMAKHANDI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, BIJAPUR
ITA 35/BANG/2023[2017-18]Status: Disposed23/2/2023AY 2017-18
GANGAHUCHAIAH SURESH GOWDA,BENGALURU vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 19/BANG/2023[2019-20]Status: Disposed23/2/2023AY 2019-20
GANGAHUCHAIAH SURESH GOWDA,BENGALURU vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 18/BANG/2023[2018-19]Status: Disposed23/2/2023AY 2018-19
SRI. ANNESH,UDUPI vs INCOME-TAX OFFICER, WARD-1, CHIKMANGALUR
ITA 1179/BANG/2022[2012-13]Status: Disposed23/2/2023AY 2012-13
ANJU AGAST SRIVATS,BENGALURU vs INCOME-TAX OFFICER, (NFAC), BENGALURU
ITA 1158/BANG/2022[2018-19]Status: Disposed23/2/2023AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE vs M/S. MINDTREE LIMITED, BENGALURU
ITA 1068/BANG/2022[2014-15]Status: Disposed23/2/2023AY 2014-15
M/S. RMZ HOTELS PRIVATE LIMITED,BANGALORE vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 954/BANG/2022[2018-19]Status: Disposed22/2/2023AY 2018-19
MUWAHHID EDUCATIONAL FOUNDATION,MANGALURU vs DCIT, CPC, BANGALORE
ITA 1114/BANG/2022[2017-18]Status: Disposed21/2/2023AY 2017-18
ARM EMBEDDED TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 971/BANG/2022[2017-18]Status: Disposed20/2/2023AY 2017-18
GOOGLE LLC (FORMERLY KNOWN AS GOOGLE INC.,),CALIFORNIA vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITITA 688/BANG/2022[2012-13]Status: Disposed20/2/2023AY 2012-13
HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs THE DCIT, (IT), CIRCLE-1(2), BANGALORE
ITA 8/BANG/2023[2013-14]Status: Disposed20/2/2023AY 2013-14
HINDUSTAN AERONAUTICS LIMITED,BANGALORE vs THE DCIT, (IT), CIRCLE-1(2), BANGALORE
ITA 7/BANG/2023[2010-11]Status: Disposed20/2/2023AY 2010-11
SMT. SULOCHANA RAMESH,BENGALURU vs THE ACIT, CENTRAL CIRCLE- 2(2), BENGALURU
ITA 1120/BANG/2022[2014-15]Status: Disposed20/2/2023AY 2014-15
VIKASH SETHIA,BANGALORE vs THE ACIT, CENTRAL CIRCLE-1(2), BENGALURU
ITA 1064/BANG/2022[2014-15]Status: Disposed20/2/2023AY 2014-15
GOOGLE LLC (FORMERLY KNOWN AS GOOGLE INC.),CALIFORNIA vs JOINT COMMISSIONER OF INCOME TAX (OSD) INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 167/BANG/2021[2010-11]Status: Disposed20/2/2023AY 2010-11
SHRI VANKADARI CHINNA REDDEPPA CHETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BANGALORE
ITA 4/BANG/2023[2013-14]Status: Disposed16/2/2023AY 2013-14
DELIVERHEALTH SOLUTIONS INDIA PRIVATE LIMITED (EARLIER KNOWN AS NUANCE TRANSCRIPTION SERVICES INDIA PRIVATE LIMITED),BANGALORE vs THE ASSESSING OFFICER, NFAC, DELHI, BANGALORE
ITA 721/BANG/2021[2016-17]Status: Disposed16/2/2023AY 2016-17
AT INDIA AUTO PARTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITTPA 892/BANG/2022[2018-19]Status: Disposed15/2/2023AY 2018-19
