← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ACER INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITTPA 882/BANG/2022[2018-19]Status: Disposed15/2/2023AY 2018-19
SHRI. SUBBAREDDY CHANDRASHEKAR REDDY,BENGALURU vs INCOME-TAX OFFICER, WARD- INTERNATIONAL TAXATION 1(1), BENGALURU
ITITA 1153/BANG/2022[2017-18]Status: Disposed15/2/2023AY 2017-18
AMARNATH SARALA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 672/BANG/2019[2014-15]Status: Disposed15/2/2023AY 2014-15
M/S. TECHNICOLOR INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 2304/DEL/2015[2010-11]Status: Disposed15/2/2023AY 2010-11
M/S. PRATHAMIKA KRUSHI PATTINA SAHAKARA NIYAMITA,HOSAPETE vs INCOME TAX OFFICER, WARD-2, BALLARI
ITA 23/BANG/2023[2017-18]Status: Disposed14/2/2023AY 2017-18
SRI KATARI RAMASWAMY SUDHIR,BANGALORE vs THE ITO, WARD-6(3)(2), BANGALORE
ITA 1103/BANG/2022[2009-10]Status: Disposed14/2/2023AY 2009-10
KIRLOSKAR TOYOTA TEXTILE MACHINERY PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 271/BANG/2021[2016-17]Status: Disposed14/2/2023AY 2016-17
M/S. YOKOGAWA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITA 2608/BANG/2019[2015-16]Status: Disposed14/2/2023AY 2015-16
M/S. H.M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE - 1(4), BANGALORE
ITA 72/BANG/2017[2011 - 12]Status: Disposed14/2/2023
M/S. H.M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE 1(4), BANGALORE
ITA 71/BANG/2017[2010 - 11]Status: Disposed14/2/2023
M/S. H.M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE - 1(4), BANGALORE
ITA 70/BANG/2017[2009 - 10]Status: Disposed14/2/2023
M/S. H. M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE - 1(4), BANGALORE
ITA 69/BANG/2017[2008 - 09]Status: Disposed14/2/2023
M/S. H. M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE - 1(4), BANGALORE
ITA 68/BANG/2017[2007 - 08]Status: Disposed14/2/2023
M/S. H. M. CONSTRUCTIONS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL RANGE - 1(4), BANGALORE
ITA 67/BANG/2017[2006 - 07]Status: Disposed14/2/2023
M/S OLIVIA APPARELS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1253/BANG/2013[2007-08]Status: Disposed14/2/2023AY 2007-08
M/S OLIVIA APPARELS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1252/BANG/2013[2006-07]Status: Disposed14/2/2023AY 2006-07
M/S. OLIVIA APPARELS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1251/BANG/2013[2005-06]Status: Disposed14/2/2023AY 2005-06
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE vs M/S OLIVIYA APPARELS PRIVATE LIMITED, BANGALORE
ITA 1212/BANG/2013[2006-07]Status: Disposed14/2/2023AY 2006-07
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE vs M/S OLIVIYA APPARELS PRIVATE LIMITED, BANGALORE
ITA 1211/BANG/2013[2005-06]Status: Disposed14/2/2023AY 2005-06
SHYAMOL BANERJI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 26/BANG/2023[2019-20]Status: Disposed13/2/2023AY 2019-20
