← All Benches
ITAT Bangalore Bench
18,481 judgments
SHYAMOL BANERJI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 25/BANG/2023[2018-19]Status: Disposed13/2/2023AY 2018-19
VERIFONE INDIA TECHNOLOGY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 835/BANG/2022[2018-19]Status: Disposed9/2/2023AY 2018-19
AUTODESK INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 553/BANG/2022[2017-18]Status: Disposed9/2/2023AY 2017-18
PURADAKOPPALU BATTEGOWDA KARIGOWDA,MANDYA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 1024/BANG/2022[2019-20]Status: Disposed9/2/2023AY 2019-20
PURADAKOPPALU BATTEGOWDA KARIGOWDA,MANDYA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 1023/BANG/2022[2018-19]Status: Disposed9/2/2023AY 2018-19
PURADAKOPPALU BATTEGOWDA KARIGOWDA,MANDYA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 1022/BANG/2022[2017-18]Status: Disposed9/2/2023AY 2017-18
PURADAKOPPALU BATTEGOWDA KARIGOWDA,MANDYA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU
ITA 1021/BANG/2022[2016-17]Status: Disposed9/2/2023AY 2016-17
INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE vs SHRI MUNI REDDY SANTHOSH REDDY, BENGALURU
ITA 1009/BANG/2022[2014-15]Status: Disposed9/2/2023AY 2014-15
M/S. GLOBAL ASSOCIATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 17/BANG/2021[2012-13]Status: Disposed9/2/2023AY 2012-13
M/S. GLOBAL ASSOCIATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 16/BANG/2021[2011-12]Status: Disposed9/2/2023AY 2011-12
M/S. GLOBAL ASSOCIATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 15/BANG/2021[2010-11]Status: Disposed9/2/2023AY 2010-11
M/S. GLOBAL ASSOCIATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 14/BANG/2021[2009-10]Status: Disposed9/2/2023AY 2009-10
M/S. GLOBAL ASSOCIATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 13/BANG/2021[2008-09]Status: Disposed9/2/2023AY 2008-09
C GANESH MALLYA,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 996/BANG/2017[2007-08]Status: Disposed9/2/2023AY 2007-08
CHARLES RIVER LABORATORIES INC.,UNITED STATES vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
ITITA 749/BANG/2022[2012-13]Status: Disposed8/2/2023AY 2012-13
MANISH ROY,BANGALORE vs INCOME-TAX OFFICER, WARD-6(2)(4), BANGALORE
ITA 6/BANG/2023[2017-18]Status: Disposed8/2/2023AY 2017-18
MS. PUSPHA RAO PAMIDI,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 973/BANG/2022[2018-19]Status: Disposed8/2/2023AY 2018-19
M/S. MULKI SUNDAR RAM SHETTY NAGAR AYYAPPA SWAMY TEMPLE TRUST,BANGALORE vs INCOME TAX OFFICER, EXEMPTIONS, WARD-2, BANGALORE
ITA 949/BANG/2022[2017-18]Status: Disposed8/2/2023AY 2017-18
ROHITH CHINTANAPALLI RAMESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 1189/BANG/2022[2014-15]Status: Disposed8/2/2023AY 2014-15
ROHITH CHINTANAPALLI RAMESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 1188/BANG/2022[2013-14]Status: Disposed8/2/2023AY 2013-14
