← All Benches
ITAT Bangalore Bench
18,481 judgments
ROHITH CHINTANAPALLI RAMESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 1187/BANG/2022[2012-13]Status: Disposed8/2/2023AY 2012-13
ROHITH CHINTANAPALLI RAMESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 1186/BANG/2022[2011-12]Status: Disposed8/2/2023AY 2011-12
ROHITH CHINTANAPALLI RAMESH,BANGALORE vs INCOME-TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 1185/BANG/2022[2010-11]Status: Disposed8/2/2023AY 2010-11
M/S. WINDSOR GARDENS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 1162/BANG/2022[2017-18]Status: Disposed8/2/2023AY 2017-18
SRI THIMMEGOWDA SHEKAR,MYSORE vs INCOME TAX OFFICER, WARD- 1(2), MYSORE
ITA 1080/BANG/2022[2006-07]Status: Disposed8/2/2023AY 2006-07
GANIGARA REKHA VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
ITA 1005/BANG/2022[2012-13]Status: Disposed8/2/2023AY 2012-13
M/S ALPHA ELSEC DEFENCE & AEROSPACE SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 912/BANG/2019[2010-11]Status: Disposed8/2/2023AY 2010-11
SRI SANTHEMATHAVATHUR BHADREGOWDA SHIVALINGAIAH,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(5), BANGALORE
ITA 549/BANG/2019[2015-16]Status: Disposed8/2/2023AY 2015-16
M/S. ALTAIR ENGINEERING INC.,,UNITED STATES vs THE INCOME-TAX OFFICER, WARD INTERNATIONAL TAXATION-1(1), BANGALORE
ITITA 844/BANG/2022[2019-20]Status: Disposed7/2/2023AY 2019-20
THE BEEKEEPERS CO-OPERATIVE SOCIETY LTD.,SAKALESHAPURA vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC), BANGALORE
ITA 841/BANG/2022[2016-17]Status: Disposed7/2/2023AY 2016-17
M/S. YASHA PATTINA SOUHARDA SAHAKARI NI,RAICHUR vs ITO, WARD-1, RAICHUR
ITA 1177/BANG/2022[2019-20]Status: Disposed7/2/2023AY 2019-20
KASARAGHATTA RANGAIAH RAJANNA,BENGALURU vs ITO, WARD- 2(2)(2), BENGALURU
ITA 1140/BANG/2022[2017-18]Status: Disposed7/2/2023AY 2017-18
TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, LTU, BANGALORE
ITTPA 861/BANG/2022[2018-19]Status: Disposed6/2/2023AY 2018-19
SAUDI TELECOM COMPANY,KINGDOM OF SAUDI ARABIA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BENGALURU
ITITA 797/BANG/2022[2012-13]Status: Disposed6/2/2023AY 2012-13
THE BBR & RDCC EMPLOYESS CO-OPERATIVE SOCIETY LIMITED,BANGHALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
ITA 17/BANG/2023[2017-18]Status: Disposed6/2/2023AY 2017-18
M/S. HOTEL ASHOK GARDEN,DHARWAD vs THE INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 15/BANG/2023[2019-2020]Status: Disposed6/2/2023AY 2019-2020
M/S. HOTEL ASHOK GARDEN,DHARWAD vs THE INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 14/BANG/2023[2018-19]Status: Disposed6/2/2023AY 2018-19
M/S. HOTEL ASHOK GARDEN,DHARWAD vs THE INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 13/BANG/2023[2017-18]Status: Disposed6/2/2023AY 2017-18
M/S. HOTEL ASHOK GARDEN,DHARWAD vs THE INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 12/BANG/2023[2016-17]Status: Disposed6/2/2023AY 2016-17
SRI. KULLACHARI PUTTAMMA NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BENGALURU
ITA 951/BANG/2022[2011-12]Status: Disposed6/2/2023AY 2011-12