← All Benches

ITAT Bangalore Bench

18,481 judgments

YOUSUFF HAMEEDA BANU,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY

ITA 746/BANG/2022[2008-09]Status: Disposed6/2/2023AY 2008-09

MRS. SARAH NUSRATH KHALEEL,MANGALURU vs THE DEPUTY 'COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU

ITA 715/BANG/2022[2018-19]Status: Disposed6/2/2023AY 2018-19

MRS. SARAH NUSRATH KHALEEL,MANGALURU vs THE DEPUTY 'COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU

ITA 714/BANG/2022[2016-17]Status: Heard6/2/2023AY 2016-17

MALA VERNEKAR,KOPPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY

ITA 1012/BANG/2022[2018-19]Status: Disposed6/2/2023AY 2018-19

M/S. CONTINENTAL AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 280/BANG/2021[2016-17]Status: Disposed6/2/2023AY 2016-17

M/S TATA POWER SOLAR SYSTEMS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 709/BANG/2017[2012-13]Status: Disposed6/2/2023AY 2012-13

SMT. MALLESWARI BANDI,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU

ITA 833/BANG/2022[2018-19]Status: Disposed3/2/2023AY 2018-19

SRI SANTHOSH DAMODAR NAIK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2(4), BANGALORE

ITA 1157/BANG/2022[2014-15]Status: Disposed3/2/2023AY 2014-15

M/S. CONDOR DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE

ITA 1020/BANG/2022[2018-19]Status: Disposed3/2/2023AY 2018-19

WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITA 285/BANG/2021[2016-17]Status: Disposed3/2/2023AY 2016-17

AB INBEV GCC SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE DCIT, CIRCLE-3(1)(1), BANGALORE

ITTPA 792/BANG/2022[2018-19]Status: Disposed2/2/2023AY 2018-19

KARINJE SERVICE CO-OPERATIVE SOCIETY TACCODE LIMITED,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-2(2), MANGALORE

ITA 955/BANG/2022[2017-18]Status: Disposed2/2/2023AY 2017-18

DODDAIAH KAVITHA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 952/BANG/2022[2018-19]Status: Disposed2/2/2023AY 2018-19

OSWALD PEREIRA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE

ITA 689/BANG/2022[2016-17]Status: Disposed2/2/2023AY 2016-17

MR. LAKSHMINARAYANA GUPTA,UNITED KINGDOM vs THE COMMISSIONER OF INCOME TAX (APPEALS)-12, BANGALORE

ITA 521/BANG/2022[2017-18]Status: Disposed2/2/2023AY 2017-18

SABRE TRAVEL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

ITA 212/BANG/2022[2017-18]Status: Disposed2/2/2023AY 2017-18

GREEN AGRO PACK PRIVATE LIMITED,BANGALORE vs THE ADIT, CPC, BANGALORE

ITA 1181/BANG/2022[2019-2020]Status: Heard2/2/2023AY 2019-2020

M/S KBD SUGARS & DISTILLERIES LTD,BANGALORE vs ASST. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), BENGALURU

ITA 1176/BANG/2022[2014-15]Status: Heard2/2/2023AY 2014-15

VITTHAL SRINIVASAN,BENGALURU vs ADIT, CPC, BENGALURU

ITA 1087/BANG/2022[2019-20]Status: Disposed2/2/2023AY 2019-20

M/S. ACER INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU

ITTPA 843/BANG/2022[2017-18]Status: Disposed31/1/2023AY 2017-18