← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(1)(1), BANGALORE
ITA 195/BANG/2022[2017-18]Status: Disposed27/1/2023AY 2017-18
RIDE A CYCLE FOUNDATION,BENGALURU vs INCOME TAX OFFICER(EXEMPTIONS) WARD-2, BENGALURU
ITA 1180/BANG/2022[2017-2018]Status: Disposed27/1/2023AY 2017-2018
INCOME TAX OFFICER WARD-1, BAGALKOT vs M/S SHRI BILURU GURUBASAVA SAHAKARI PATTINA SANGHA NIYAMITHA, BAGALKOT
ITA 1144/BANG/2022[2017-18]Status: Disposed27/1/2023AY 2017-18
SRI. GANDHINAGARA NARAYANA HARIKRISHNA RAI,BENGALURU vs ITO, WARD-5(3)(4), BENGALURU
ITA 1078/BANG/2022[2016-17]Status: Disposed27/1/2023AY 2016-17
SRI. GANDHINAGARA NARAYANA HARIKRISHNA RAI,BENGALURU vs ITO, WARD-5(3)(4), BENGALURU
ITA 1077/BANG/2022[2015-16]Status: Disposed27/1/2023AY 2015-16
SRI. GANDHINAGARA NARAYANA HARIKRISHNA RAI,BENGALURU vs ITO, WARD-5(3)(4), BENGALURU
ITA 1076/BANG/2022[2014-15]Status: Disposed27/1/2023AY 2014-15
THE METROPOLITAN CO-OPERATIVE HOUSING SOCIETY LIMITED,BANGALORE vs DCIT, CPC, BANGALORE
ITA 1044/BANG/2022[2018-19]Status: Disposed27/1/2023AY 2018-19
M/S. NORTHERN OPERATING SERVICES PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 5, BENGALURIU
ITA 2395/BANG/2019[2015-16]Status: Disposed27/1/2023AY 2015-16
M/S. SHIVA FERRIC PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 380/BANG/2022[2012-13]Status: Disposed24/1/2023AY 2012-13
BADARI NARAYAN VASUDEV VERNEKAR,KOPPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
ITA 1011/BANG/2022[2018-19]Status: Disposed24/1/2023AY 2018-19
SURESH VASUDEV VERNEKAR,KOPPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
ITA 1010/BANG/2022[2018-19]Status: Disposed24/1/2023AY 2018-19
SHRI. KHADARI SYYEADHUSENPEERA SYYEADKHAJAAMIN,BAGALKOT vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRAL PROCESSING CENTRE, BENGALURU
ITA 1172/BANG/2022[2019-2020]Status: Disposed23/1/2023AY 2019-2020
ROCK & STONES,BENGALURU vs THE ITO, WARD- 2(2)(4), BANGALORE
ITA 1124/BANG/2022[2012-13]Status: Disposed23/1/2023AY 2012-13
BHAGYA ADAVEESH AJAIKUMAR,MYSORE vs ADIT, CPC, BENGALURU
ITA 1067/BANG/2022[2020-21]Status: Disposed23/1/2023AY 2020-21
BHAGYA ADAVEESH AJAIKUMAR,MYSORE vs ACIT, CPC, BENGALURU
ITA 1066/BANG/2022[2019-20]Status: Disposed23/1/2023AY 2019-20
ISG NOVASOFT TECHNOLOGIES LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BENGALURU
ITTPA 804/BANG/2022[2018-19]Status: Disposed20/1/2023AY 2018-19
SRI ALFRED CHRISPANOUS,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(2), BANGALORE
ITITA 776/BANG/2022[2018-19]Status: Disposed20/1/2023AY 2018-19
SHRI GAJENDRA LAL,BANGALORE vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(2), BANGALORE
ITITA 726/BANG/2022[2019-20]Status: Disposed20/1/2023AY 2019-20
SLN COFFEE CURING WORKS,KUDLOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 571/BANG/2022[2014-15]Status: Disposed20/1/2023AY 2014-15
SLN COFFEE CURING WORKS,KUDLOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 570/BANG/2022[2013-14]Status: Disposed20/1/2023AY 2013-14
