← All Benches
ITAT Bangalore Bench
18,481 judgments
SLN COFFEE CURING WORKS,KUDLOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE
ITA 569/BANG/2022[2012-13]Status: Disposed20/1/2023AY 2012-13
APTEAN INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 422/BANG/2022[2017-18]Status: Disposed20/1/2023AY 2017-18
M/S. AARIS GROUP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
ITA 177/BANG/2022[2017-18]Status: Disposed20/1/2023AY 2017-18
A MANOHARAN,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 451/BANG/2021[2017-18]Status: Disposed20/1/2023AY 2017-18
UXC INDIA IT SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 236/BANG/2021[2016-17]Status: Disposed20/1/2023AY 2016-17
M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 2835/BANG/2017[2013-14]Status: Disposed20/1/2023AY 2013-14
YELBURGA PROWDA SHALA NOUKARARA PATTINA SAHAKARA SANGHA (N),YELBURGA vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 808/BANG/2022[2018-19]Status: Disposed19/1/2023AY 2018-19
HEWLETT PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 961/BANG/2022[2018-19]Status: Disposed18/1/2023AY 2018-19
M/S. NIRMAL ENVIRO SOLUTIONS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 1154/BANG/2022[2019-20]Status: Disposed18/1/2023AY 2019-20
NAGUTTU BHAVANI,BANGALORE vs INCOME-TAX OFFICER, WARD-5(3)(5), BANGALORE
ITA 1152/BANG/2022[2019]Status: Heard18/1/2023
NAGUTTU BHAVANI,BANGALORE vs INCOME-TAX OFFICER, WARD-5(3)(5), BANGALORE
ITA 1151/BANG/2022[2018-19]Status: Heard18/1/2023AY 2018-19
SRI PANATI VIDYANATH REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 1148/BANG/2022[2019-20]Status: Disposed18/1/2023AY 2019-20
M/S. SEVA SOUHARDA CREDIT CO OPERATIVE LIMITED,TUMKUR vs INCOME TAX OFFICER, WARD- 1 & TPS, TUMKUR
ITA 1143/BANG/2022[2017-18]Status: Disposed18/1/2023AY 2017-18
SUBRAMANYA KARTHIK,BHADRAVATHI vs ITO, WARD- 1 & TPS, SHIMOGA
ITA 1142/BANG/2022[2019-20]Status: Disposed18/1/2023AY 2019-20
M/S. PRATHIBHODAYA,KARWAR vs THE CIT (EXEMPTIONS), BENGALURU
ITA 1072/BANG/2022[NA]Status: Disposed18/1/2023
HANUMANTAPPA CHANDRAPPA PRABHAKARA,BENGALURU vs THE ACIT, C-3(2)(1), BENGALURU
ITA 1063/BANG/2022[2016-17]Status: Heard18/1/2023AY 2016-17
KRISHNAMURTHY RAVI,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(2)(6), BANGALORE
ITA 691/BANG/2022[2017-18]Status: Disposed17/1/2023AY 2017-18
SHRI. SRINIVASAN SATHIYAMOORTHY,CHENNAI vs THE INCOME TAX OFFICER, WARD-5 (3)(5), BANGALORE
ITA 1174/BANG/2022[2016-2017]Status: Disposed17/1/2023AY 2016-2017
SHRI. SRINIVASAN SATHIYAMOORTHY,CHENNAI vs THE INCOME TAX OFFICER, WARD-5 (3)(5), BANGALORE
ITA 1173/BANG/2022[2015-16]Status: Disposed17/1/2023AY 2015-16
SRI SOMUSEKHAR REDDY BAPANAPALLI,BANGALORE vs THE ITO, WARD- 6(3)(4), BANGALORE
ITA 1123/BANG/2022[2011-12]Status: Disposed17/1/2023AY 2011-12
