← All Benches

ITAT Bangalore Bench

18,481 judgments

SREE RENUKAMBA CREDIT CO-OP. SOCIETY LTD.,DAVANAGERE vs ITO, WARD-1, DAVANAGERE

ITA 1122/BANG/2022[2020-21]Status: Disposed17/1/2023AY 2020-21

SMT. GUNJAHALLI RENUKA,BELLARY vs THE ACIT, CENTRAL CIRCLE - 1(3), BANGALORE

ITA 1104/BANG/2022[2013-14]Status: Disposed17/1/2023AY 2013-14

SRI. P. HARSHAVARDHANA REDDY,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU

ITA 1016/BANG/2022[2018-19]Status: Disposed17/1/2023AY 2018-19

SHRI. SHAMSHEER AHMED,BENGALURU vs THE INCOME TAX OFFICER, WARD INTERNATIONAL TAXATION- 1(1), BENGALURU

ITITA 1163/BANG/2022[2017-18]Status: Disposed16/1/2023AY 2017-18

ARIF,SHIMOGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIMOGA

ITA 976/BANG/2022[2017-18]Status: Disposed16/1/2023AY 2017-18

ATHAVAN ARASAN,BANGALORE vs INCOME-TAX OFFICER, WARD-5(3)(5), BANGALORE

ITA 1155/BANG/2022[2018-19]Status: Disposed16/1/2023AY 2018-19

KATTEHOSAHALLI SUBBEGOWDA GOWRAMMA,MYSURU vs THE ITO, WARD- 1(2), MYSORE

ITA 1106/BANG/2022[2017-18]Status: Disposed16/1/2023AY 2017-18

CSI CREDIT CO-OPERATIVE SOCIETY,TUMKUR vs INCOME TAX OFFICER, WARD 1 & TPS, TUMKUR

ITA 1090/BANG/2022[2019-20]Status: Disposed16/1/2023AY 2019-20

NIRMAL KUMAR MOGRA,BANGALORE vs THE ACIT, CIRCLE-6(3)(1), BANGALORE

ITA 1058/BANG/2022[2017-18]Status: Disposed13/1/2023AY 2017-18

ESSILOR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITTPA 888/BANG/2022[2018-19]Status: Disposed12/1/2023AY 2018-19

HERITAGE GRAPE WINERY PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-3, BANGALORE

ITA 514/BANG/2022[2017-18]Status: Disposed12/1/2023AY 2017-18

M/S. BROTHERS OUTSOURCING SOLUTIONS PVT. LTD.,BASHETTYHALLI vs THE ITO, WARD- 1(1)(1), BANGALORE

ITA 1137/BANG/2022[2018-19]Status: Disposed12/1/2023AY 2018-19

B.K. RAGHAVENDRA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BENGALURU

ITA 1135/BANG/2022[2014-2015]Status: Disposed12/1/2023AY 2014-2015

B.K. RAGHAVENDRA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BENGALURU

ITA 1134/BANG/2022[2013-2014]Status: Disposed12/1/2023AY 2013-2014

B.K. RAGHAVENDRA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BENGALURU

ITA 1133/BANG/2022[2012-2013]Status: Disposed12/1/2023AY 2012-2013

B.K. RAGHAVENDRA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BENGALURU

ITA 1132/BANG/2022[2011-2012]Status: Disposed12/1/2023AY 2011-2012

B. K. DHANANJAYA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BANGALORE

ITA 1131/BANG/2022[2014-2015]Status: Disposed12/1/2023AY 2014-2015

B. K. DHANANJAYA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BANGALORE

ITA 1130/BANG/2022[2013-2014]Status: Disposed12/1/2023AY 2013-2014

B. K. DHANANJAYA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BANGALORE

ITA 1129/BANG/2022[2012-2013]Status: Disposed12/1/2023AY 2012-2013

B. K. DHANANJAYA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BANGALORE

ITA 1128/BANG/2022[2011-2012]Status: Disposed12/1/2023AY 2011-2012