← All Benches
ITAT Bangalore Bench
18,481 judgments
B. K. DHANANJAYA,BENGALURU vs THE ACIT, CENTRAL CIRCLE - 1(2), BANGALORE
ITA 1127/BANG/2022[2010-2011]Status: Disposed12/1/2023AY 2010-2011
WORLD RESORTS LIMITED,HOBLI vs ITO, WARD- 4(1)(4), BANGALORE
ITA 1081/BANG/2022[2014-15]Status: Disposed12/1/2023AY 2014-15
M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1982/BANG/2018[2012-13]Status: Disposed12/1/2023AY 2012-13
M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1981/BANG/2018[2010-11]Status: Disposed12/1/2023AY 2010-11
M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE
ITA 1980/BANG/2018[2009-10]Status: Disposed12/1/2023AY 2009-10
THOUGHTFOCUS INFORMATION TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 742/BANG/2022[2018-19]Status: Disposed11/1/2023AY 2018-19
M/S. SPRINKLR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITTPA 713/BANG/2022[2018-19]Status: Disposed11/1/2023AY 2018-19
PILLAPPA SESHAKUMAR,BENGALURU vs THE ACIT, CIRCLE- 5(2)(1), BANGALORE
ITA 1116/BANG/2022[2017-18]Status: Disposed11/1/2023AY 2017-18
ADECCO INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 998/BANG/2022[2018-19]Status: Disposed10/1/2023AY 2018-19
MOTOROLA SOLUTIONS KODIAK NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 816/BANG/2022[2018-19]Status: Disposed10/1/2023AY 2018-19
SRI. RAMDURG CHANNA BASAVANA GOUD,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 1107/BANG/2022[2020-21]Status: Disposed10/1/2023AY 2020-21
BHARATH INDUSTRIAL CORPORATION,BANGALORE vs ACIT, CPC, BANGALORE
ITA 1046/BANG/2022[2019-20]Status: Disposed10/1/2023AY 2019-20
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1039/BANG/2022[2015-16]Status: Disposed10/1/2023AY 2015-16
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1038/BANG/2022[2014-15]Status: Disposed10/1/2023AY 2014-15
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1037/BANG/2022[2013-14]Status: Disposed10/1/2023AY 2013-14
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1036/BANG/2022[2012-13]Status: Disposed10/1/2023AY 2012-13
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1035/BANG/2022[2011-12]Status: Disposed10/1/2023AY 2011-12
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1034/BANG/2022[2010-11]Status: Disposed10/1/2023AY 2010-11
SRI. SOMASHEKAR MARKAL ANANDA,BIJAPUR vs DCIT-CENTRAL CIRCLE, BELGAUM
ITA 1033/BANG/2022[2009-10]Status: Disposed10/1/2023AY 2009-10
KUTTA PRATHAMIKA KRISHI PATHINA SAHAKARA SANGHA NIYAMITHA,KODAGU vs THE INCOME TAX OFFICER, WARD-MADIKERI, MADIKERI
ITA 1002/BANG/2022[2017-18]Status: Disposed10/1/2023AY 2017-18