← All Benches
ITAT Bangalore Bench
18,481 judgments
WIPRO HR SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITTPA 873/BANG/2022[2018-19]Status: Disposed9/1/2023AY 2018-19
M/S. ALTAIR ENGINEERING INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 1025/BANG/2022[2018-19]Status: Disposed9/1/2023AY 2018-19
SHRI SHRUTHIPARAMPARA GURUKULAM,BANGALORE vs ITO, WARD-3, EXEMPTIONS, BANGALORE
ITA 1083/BANG/2022[NA]Status: Disposed9/1/2023
SHRI SHRUTHIPARAMPARA GURUKULAM,BANGALORE vs ITO, WARD-3, EXEMPTIONS, BANGALORE
ITA 1082/BANG/2022[NA]Status: Disposed9/1/2023
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS LIMITED, BANGALORE
ITA 809/BANG/2018[2013-14]Status: Disposed9/1/2023AY 2013-14
M/S INFOSYS LTD,BANGALOR E vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 735/BANG/2018[2013-14]Status: Disposed9/1/2023AY 2013-14
YAGNAVALKYA SOUHARDHA CREDIT CO-OPERATIVE LTD.,BANGALORE vs ITO, WARD- 5(2)(4), BANGALORE
ITA 1086/BANG/2022[2017-18]Status: Disposed6/1/2023AY 2017-18
MAHAVEER BULK CARRIERS,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 1000/BANG/2022[2019-20]Status: Disposed6/1/2023AY 2019-20
M/S. EUROFINS IT SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 186/BANG/2022[2017-18]Status: Disposed5/1/2023AY 2017-18
THE MANGALORE CO-OP. BUILDING SOCIETY LTD,MANGALURU vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 1105/BANG/2022[2018-19]Status: Disposed5/1/2023AY 2018-19
M/S. HASHAM INVESTMENTS & TRADING CO PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1099/BANG/2022[2014-15]Status: Disposed5/1/2023AY 2014-15
SOLIFLEX PACKAGING PVT. LTD,TUMKUR vs ACIT, CPC, BANGALORE
ITA 1056/BANG/2022[2020-21]Status: Disposed5/1/2023AY 2020-21
DCIT CEN. CIR. - 40, MUMBAI vs M/S. DOLPHIN OFFSHORE ENTERPRISES LTD., MUMBAI
ITSSA 680/MUM/2003[01/04/1990 TO 16/01/2001]Status: Disposed4/1/2023
EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
ITA 258/BANG/2022[2017-18]Status: Disposed4/1/2023AY 2017-18
PADMASHALI SOUHARDA CREDIT CO-OP LTD,BENGALURU vs ITO, WARD- 5(2)(4), BANGALORE
ITA 1097/BANG/2022[2018-19]Status: Disposed4/1/2023AY 2018-19
PADMASHALI SOUHARDA CREDIT CO-OP LTD,BENGALURU vs ITO, WARD- 5(2)(4), BANGALORE
ITA 1096/BANG/2022[2017-18]Status: Disposed4/1/2023AY 2017-18
PADMASHALI SOUHARDA CREDIT CO-OP LTD,BENGALURU vs ITO, WARD- 5(2)(4), BANGALORE
ITA 1095/BANG/2022[2016-17]Status: Disposed4/1/2023AY 2016-17
PADMASHALI SOUHARDA CREDIT CO-OP LTD,BENGALURU vs ITO, WARD- 5(2)(4), BANGALORE
ITA 1094/BANG/2022[2012-13]Status: Disposed4/1/2023AY 2012-13
SRI ASHVALAYANA VRUNDA,BANGALORE vs ITO, EXEMPTIONS, BANGALORE
ITA 1085/BANG/2022[NA]Status: Disposed4/1/2023
SRI ASHVALAYANA VRUNDA,BANGALORE vs ITO, EXEMPTIONS, BANGALORE
ITA 1084/BANG/2022[NA]Status: Disposed4/1/2023