← All Benches
ITAT Bangalore Bench
18,481 judgments
SITARAM JINDAL FOUNDATION,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS), BANGALORE
ITA 207/BANG/2021[2017-18]Status: Disposed4/1/2023AY 2017-18
M/S. INGERSOLL - RAND TECHNOLOGIES AND SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 2499/BANG/2019[2015-16]Status: Disposed4/1/2023AY 2015-16
M/S. MICRO LABS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 4/BANG/2014[2010-11]Status: Disposed4/1/2023AY 2010-11
MANESH M SHAH,MUMBAI vs DCIT CC 6, MUMBAI
ITSSA 1/MUM/2013[01/04/1988 TO 10/08/1998]Status: Disposed3/1/2023
MULBERRY TEXTLIES LLP,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 757/BANG/2022[2020-2021]Status: Disposed3/1/2023AY 2020-2021
M/S. SYNDICATE BANK STAFF CO-OP. SOCIETY LTD.,BENGALURU vs DCIT, CPC, BENGALURU
ITA 1062/BANG/2022[2018-19]Status: Disposed3/1/2023AY 2018-19
NEELU SINGH CHAUHAN,BANGALORE vs CIT(A), NFAC, DELHI
ITA 1055/BANG/2022[2018-19]Status: Disposed3/1/2023AY 2018-19
HP PPS INDIA OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITTPA 939/BANG/2022[2018-19]Status: Disposed2/1/2023AY 2018-19
RAJGOPAL SHANKARLAL GILADA,KALABURAGI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE
ITA 538/BANG/2022[2018-19]Status: Disposed2/1/2023AY 2018-19
INCOME TAX OFFICER, WARD-1, BELLARY vs KOPPAL DISTRICT PRHW CO-OP SOCIETY, KOPPAL
ITA 1059/BANG/2022[2019-20]Status: Disposed2/1/2023AY 2019-20
BIOWORTH INDIA PRIVATE LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE-2(3), BANGALORE
ITA 1049/BANG/2022[2014-15]Status: Disposed2/1/2023AY 2014-15
RAMAKRISHNA MURALI,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
ITA 975/BANG/2022[2012-13]Status: Disposed30/12/2022AY 2012-13
M/S. SRINIVAS INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE,MANGALROE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 533/BANG/2022[N/A]Status: Disposed30/12/2022
M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-4, BANGALORE
ITA 2588/BANG/2019[2006-07]Status: Disposed30/12/2022AY 2006-07
M/S. APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 2582/BANG/2019[2015-16]Status: Disposed30/12/2022AY 2015-16
ITEK PACKZ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(4), BANGALORE
ITA 995/BANG/2022[2020-21]Status: Disposed28/12/2022AY 2020-21
THE BBR & RDCC EMPLOYESS CO-OPERATIVE SOCIETY LIMITED,BANGHALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
ITA 989/BANG/2022[2015-16]Status: Disposed28/12/2022AY 2015-16
KANAK PATTIN SAHAKARI SANGHA NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD-(1), BAGALKOT
ITA 588/BANG/2022[2017-18]Status: Disposed28/12/2022AY 2017-18
SHAMBANNA JATTAPPA HADIMANI,HUBLI vs INCOME TAX OFFICER, WARD-1(3), HUBLI
ITA 556/BANG/2022[2017-18]Status: Disposed28/12/2022AY 2017-18
MASS FAB TECHNOLOGIES,BANGALORE vs CIT(APPEALS), BANGALORE
ITA 1079/BANG/2022[2019-20]Status: Disposed28/12/2022AY 2019-20
