← All Benches
ITAT Bangalore Bench
18,481 judgments
XCHANGING SOLUTIONS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 292/BANG/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
DASAPPASETTY RAJANNA,BANGALORE vs THE INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 131/BANG/2021[2015-16]Status: Disposed21/12/2022AY 2015-16
I-SECURITY SERVICES,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 1003/BANG/2022[2019-20]Status: Heard20/12/2022AY 2019-20
M/S. MINDTREE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 988/BANG/2022[2012-13]Status: Disposed19/12/2022AY 2012-13
KANTHARAJAPURA RAMAIAH ANANTHABABU,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-3, BENGALURU
ITA 491/BANG/2022[2017-18]Status: Disposed19/12/2022AY 2017-18
M/S. BARBEQUE NATION HOSPITALITY LTD.,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX, (CENTRAL), BENGALURU
ITA 488/BANG/2022[2015-16]Status: Disposed19/12/2022AY 2015-16
M/S. BARBEQUE NATION HOSPITALITY LTD.,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX, (CENTRAL), BENGALURU
ITA 487/BANG/2022[2013-14]Status: Disposed19/12/2022AY 2013-14
M/S. BARBEQUE NATION HOSPITALITY LTD.,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX, (CENTRAL), BENGALURU
ITA 486/BANG/2022[2012-13]Status: Disposed19/12/2022AY 2012-13
M/S. AUTOMAC DIESELS,HUBALLI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 338/BANG/2022[2018-19]Status: Disposed19/12/2022AY 2018-19
M/S. SNEHA KINETIC POWER PROJECTS PVT. LTD,HYDERABAD vs THE DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1054/BANG/2022[2014-15]Status: Heard19/12/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE vs M/S. MINDTREE LIMITED, BENGALURU
ITA 1029/BANG/2022[2012-13]Status: Disposed19/12/2022AY 2012-13
ALCON LABORATORIES (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 224/BANG/2021[2016-17]Status: Disposed19/12/2022AY 2016-17
MICROSEMI INDIA PRIVATE LIMITED (NOW MERGED WITH MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED),HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), HYDERABAD
ITA 211/BANG/2021[2016-17]Status: Disposed19/12/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSORE vs MR. SHORFF KRISHNARAJASETTY SATHEESHA, KODAGU
ITA 997/BANG/2022[2017-18]Status: Disposed16/12/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE vs M/S. HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED( FORMERLY KNOWN AS SYMPHONEY TELECA CORPORATION INDIA PRIVATE LIMITED), BANGALORE
ITA 631/BANG/2016[2011-12]Status: Disposed16/12/2022AY 2011-12
M/S. GARUDA SECURITY SERVICES,BANGALORE vs ITO, WARD-5(2)(1), BANGALORE
ITA 1052/BANG/2022[2019-20]Status: Disposed15/12/2022AY 2019-20
M/S. GARUDA SECURITY SERVICES,BANGALORE vs ITO, WARD-5(2)(1), BANGALORE
ITA 1051/BANG/2022[2018-19]Status: Disposed15/12/2022AY 2018-19
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1) (INTERNATIONAL TAXATION), BANGALORE
ITA 97/BANG/2019[2016-17]Status: Disposed15/12/2022AY 2016-17
M/S ASTRAZENECA PHARMA INDIA LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT (LTU) CIRCLE-1, BANGALORE
ITA 3250/BANG/2018[2014-15]Status: Disposed15/12/2022AY 2014-15
GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(1), BANGALORE
ITA 950/BANG/2017[2015 - 16]Status: Disposed15/12/2022
