← All Benches
ITAT Bangalore Bench
18,481 judgments
GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE - 1(1), BANGALORE
ITA 949/BANG/2017[2014 - 15]Status: Disposed15/12/2022
DEPUTY DIRECTOR OF INCOME TAX(INTERNATIONAL TAXATION), BANGALORE vs M/S GOOGLE INDIA P LTD, BANGALORE
ITA 1295/BANG/2014[2013-14]Status: Disposed15/12/2022AY 2013-14
GOOGLE INDIA PVT LTD,BANGALORE vs JOINT DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITA 1190/BANG/2014[2013-14]Status: Disposed15/12/2022AY 2013-14
DAVALAGIRI PROPERTY DEVELOPERS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 690/BANG/2022[2018-19]Status: Disposed14/12/2022AY 2018-19
SUDHEENDRA PHANI KUMAR BOMMATHPALLI,BANGALORE vs CIT (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 1042/BANG/2022[2020-21]Status: Disposed13/12/2022AY 2020-21
SUDHEENDRA PHANI KUMAR BOMMATHPALLI,BANGALORE vs CIT(APPEALS), NATIONAL FACELESS ASSESSMENT CENTRE
ITA 1041/BANG/2022[2019-20]Status: Disposed13/12/2022AY 2019-20
M/S. S vs CONSTRUCTIONS,BENGALURU
ITA 271/BANG/2022[2017-18]Status: Disposed12/12/2022AY 2017-18
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 24/BANG/2021[2012-13]Status: Disposed12/12/2022AY 2012-13
SUBRAMANIAN SREERAM,BANGALORE vs CIT(APPEALS)-NFAC, NATIONAL FACELESS APPEAL CENTRE
ITA 1027/BANG/2022[2021-22]Status: Disposed8/12/2022AY 2021-22
SYS INFORMATION HEALTHCARE INDIA PRIVATE LIMITED,MYSURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MYSORE
ITA 1026/BANG/2022[2020-21]Status: Disposed8/12/2022AY 2020-21
M/S. KARNATAKA HITECH AGRO ENTERPRISES,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 717/BANG/2021[2015-16]Status: Disposed8/12/2022AY 2015-16
HP INDIA SALES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 283/BANG/2022[2017-18]Status: Disposed7/12/2022AY 2017-18
ANEESH SINGHAL,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(2), BANGALORE
ITA 1028/BANG/2022[2012-13]Status: Disposed7/12/2022AY 2012-13
UNION BANK OF INDIA( ERSTWHILE CORPORATION BANK),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 752/BANG/2022[2016-17]Status: Disposed6/12/2022AY 2016-17
CONCORDE HOUSING CORPORATION PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
ITA 700/BANG/2022[2017-18]Status: Disposed6/12/2022AY 2017-18
CONCORDE HOUSING CORPORATION PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
ITA 699/BANG/2022[2016-17]Status: Disposed6/12/2022AY 2016-17
CONCORDE HOUSING CORPORATION PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
ITA 698/BANG/2022[2013-14]Status: Disposed6/12/2022AY 2013-14
SHRI H.K. SURESH,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 625/BANG/2021[2011-12]Status: Disposed6/12/2022AY 2011-12
M/S. MENZIES AVIATION BOBBA (BANGALORE) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 854/BANG/2022[2017-18]Status: Disposed5/12/2022AY 2017-18
KONTOOR BRANDS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 214/BANG/2022[2017-18]Status: Disposed5/12/2022AY 2017-18
