← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HUBBALLI vs M/S. KARNATAKA VIKAS GRAMEEN BANK LIMITED, DHARWAD
ITA 720/BANG/2020[2016-17]Status: Disposed5/12/2022AY 2016-17
SRINIVAS RUDRAPPA,BANGALORE vs INCOME TAX OFFICER, TDS, WARD-3(1), BANGALORE
ITA 703/BANG/2022[2014-15]Status: Disposed2/12/2022AY 2014-15
SRINIVAS RUDRAPPA,BANGALORE vs INCOME TAX OFFICER, TDS, WARD-3(1), BANGALORE
ITA 702/BANG/2022[2013-14]Status: Disposed2/12/2022AY 2013-14
M/S KARNATAKA VIKAS GRAMEENA BANK,DHARWAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HUBBALLI
ITA 611/BANG/2020[2016-17]Status: Disposed2/12/2022AY 2016-17
M/S TOYOTA KIRLOSKAR MOTORS (P) LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 150/BANG/2017[2012-13]Status: Disposed2/12/2022AY 2012-13
SRI K R UDAYA KUMAR,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 525/BANG/2022[2008-09]Status: Disposed1/12/2022AY 2008-09
KARUNAKARA SANJAY PANIKAR,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(1), BENGALURU
ITA 382/BANG/2022[2015-16]Status: Disposed1/12/2022AY 2015-16
FOSROC CHEMICALS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 968/BANG/2022[2018-19]Status: Disposed30/11/2022AY 2018-19
SRI. BALAKRISHNA SHEKAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(2)(1), BANGALORE
ITA 928/BANG/2022[2013-14]Status: Disposed30/11/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE vs CENTURY REAL ESTATE HOLDINGS PRIVATE LIMITED, BANGALORE
ITA 740/BANG/2022[2013-14]Status: Disposed30/11/2022AY 2013-14
VAISHNAVI INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
ITA 728/BANG/2022[2011-12]Status: Disposed30/11/2022AY 2011-12
VAISHNAVI INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
ITA 727/BANG/2022[2009-10]Status: Disposed30/11/2022AY 2009-10
VAISHNAVI INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
ITA 695/BANG/2022[2012-13]Status: Disposed30/11/2022AY 2012-13
CENTURY REAL ESTATE HOLDINGS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 580/BANG/2022[2013-14]Status: Disposed30/11/2022AY 2013-14
SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITA 282/BANG/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
MINDTECK (INDIA) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 211/BANG/2022[2017-18]Status: Disposed30/11/2022AY 2017-18
APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 209/BANG/2021[2016-17]Status: Disposed30/11/2022AY 2016-17
SASKEN TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 404/BANG/2017[2012-13]Status: Disposed30/11/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS LTD, BANGALORE
ITA 1849/BANG/2017[2008-09]Status: Disposed30/11/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS LTD, BANGALORE
ITA 1848/BANG/2017[2009-10]Status: Disposed30/11/2022AY 2009-10
