← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS LTD, BANGALORE
ITA 1557/BANG/2017[2007-08]Status: Disposed30/11/2022AY 2007-08
M/S INFOSYS LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1532/BANG/2017[2009-10]Status: Disposed30/11/2022AY 2009-10
M/S INFOSYS LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1531/BANG/2017[2008-09]Status: Disposed30/11/2022AY 2008-09
INFOSYS LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 1530/BANG/2017[2007-08]Status: Disposed30/11/2022AY 2007-08
ASST.C.I.T., BANGALORE vs M/S INFOSYS LTD., BANGALORE
ITA 613/BANG/2016[2011-12]Status: Disposed30/11/2022AY 2011-12
INFOSYS LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 532/BANG/2016[2011-12]Status: Disposed30/11/2022AY 2011-12
ASTRAZENECA PHARMA INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BANGALORE
ITA 460/BANG/2016[2011-12]Status: Disposed30/11/2022AY 2011-12
DCIT, BANGALORE vs M/S ASTRA ZENCA PHARMA INDIA LTD., BANGALORE
ITA 446/BANG/2016[2011-12]Status: Disposed30/11/2022AY 2011-12
DY.C.I.T., BANGALORE vs M/S INFOSYS LIMITED, BANGALORE
ITA 509/BANG/2015[2010-11]Status: Disposed30/11/2022AY 2010-11
INFOSYS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 449/BANG/2015[2010-11]Status: Disposed30/11/2022AY 2010-11
JCIT, BANGALORE vs M/S SIDDIVINAYAKA PROPERTY DEVELOPERS, BANGALORE
ITA 207/BANG/2012[2006-07]Status: Disposed30/11/2022AY 2006-07
M/S SIDDIVINAYAKA PROPERTY DEVELOPERS,BANGALORE vs DCIT, BANGALORE
ITA 165/BANG/2012[2006-07]Status: Disposed30/11/2022AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE vs M/S. WIPRO GE MEDICAL SYSTEMS LIMITED, BANGALORE
ITA 1020/BANG/2007[2000-01]Status: Disposed30/11/2022AY 2000-01
SRI. H.S. SURESH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 39/BANG/2021[2012-13]Status: Disposed29/11/2022AY 2012-13
SRI. H.S. SURESH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 37/BANG/2021[2008-09]Status: Disposed29/11/2022AY 2008-09
M/S. BHARATHI CO-OPERATIVE CREDIT SOCIETY LTD,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3), BENGALURU
ITA 793/BANG/2022[2015-16]Status: Heard28/11/2022AY 2015-16
PETRONET MHB LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(1)(3), BANGALORE
ITA 789/BANG/2022[2013-14]Status: Disposed28/11/2022AY 2013-14
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU
ITA 221/BANG/2022[2017-18]Status: Disposed28/11/2022AY 2017-18
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU
ITA 220/BANG/2022[2016-17]Status: Disposed28/11/2022AY 2016-17
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU
ITA 219/BANG/2022[2015-16]Status: Disposed28/11/2022AY 2015-16