← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU
ITA 218/BANG/2022[2014-15]Status: Disposed28/11/2022AY 2014-15
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, MANGALURU
ITA 217/BANG/2022[2013-14]Status: Disposed28/11/2022AY 2013-14
MR. GREGORY FRANCIS D'SILVA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 216/BANG/2022[2012-13]Status: Disposed28/11/2022AY 2012-13
SRI. B.V. RAVIKUMAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU
ITA 138/BANG/2022[2015-16]Status: Disposed28/11/2022AY 2015-16
SRI. B.V. RAVIKUMAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
ITA 137/BANG/2022[2014-15]Status: Disposed28/11/2022AY 2014-15
TYCO FIRE AND SECURITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 270/BANG/2021[2016-17]Status: Disposed28/11/2022AY 2016-17
FINASTRA SOFTWARE SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 268/BANG/2021[2016-17]Status: Disposed28/11/2022AY 2016-17
SMT. K.R. GEETHA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BENGALURU
ITA 2306/BANG/2019[2015-16]Status: Disposed28/11/2022AY 2015-16
SMT. K.R. GEETHA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BENGALURU
ITA 2305/BANG/2019[2014-15]Status: Disposed28/11/2022AY 2014-15
M/S. SARTORIUS STEDIM INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)1), BANGALORE
ITA 1695/BANG/2019[2012-13]Status: Disposed28/11/2022AY 2012-13
SRI SRINIVASA VINAY BABU,BANGALORE vs INCOME TAX OFFICER, WARD- 2(2)(2), BANGALORE
ITA 1662/BANG/2019[2012-13]Status: Disposed28/11/2022AY 2012-13
M/S INFOSYS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 718/BANG/2017[2012-13]Status: Disposed28/11/2022AY 2012-13
ARYA SAMAJ,BANGALORE vs INCOME TAX OFFICER, WARD-1, BANGALORE
ITA 984/BANG/2022[2018-19]Status: Disposed25/11/2022AY 2018-19
M/S. SURESH ELECTRICALS,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 724/BANG/2022[2018-19]Status: Disposed25/11/2022AY 2018-19
M/S MHM HOLDINGS PVT LTD,BANGALORE vs THE ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-12, BANGALORE
ITA 372/BANG/2018[2010-11]Status: Disposed25/11/2022AY 2010-11
VISVESVARAYA TECHNOLOGICAL UNIVERSITY,BELGAUM vs CIT, BANGALORE
ITA 8/BANG/2016[N.A.]Status: Disposed25/11/2022
M/S. IV SANCTUM,BENGALURU vs ADDITIONAL DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 986/BANG/2022[2019-20]Status: Disposed24/11/2022AY 2019-20
BHORUKA FABCONS PRIVATE LIMITED,MYSURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 910/BANG/2022[2020-21]Status: Disposed24/11/2022AY 2020-21
ANANTHAKRISHNA VASUDEV AITHAL,HUBBALLI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 711/BANG/2022[2014-15]Status: Disposed24/11/2022AY 2014-15
NALINA DYAVE GOWDA,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 685/BANG/2022[2019-20]Status: Disposed24/11/2022AY 2019-20
